Citation : 2024 Latest Caselaw 5485 Gua
Judgement Date : 2 August, 2024
Page No.# 1/7
GAHC010049882024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/775/2024
GAUTOM BORA AND 2 ORS
S/O LATE SURENDRA NATH BORA RESIDENT OF MORIGAON TOWN WARD
NO 4 PO MORIGAON
PS BHURAGAON
DIST MORIGAON
ASSAM 782105
2: SRI PUNYA PRABHA BORA
W/O LATE SURENDRA NATH BORA
RESIDENT OF MORIGAON TOWN WARD NO 4 PO MORIGAON
PS BHURAGAON
DIST MORIGAON
ASSAM 782105
3: SMTI BOGIMAI BORA @ BOGI BORA
W/O LATE BABUL CH. BORA
RESIDENT OF MORIGAON TOWN WARD NO 4 PO MORIGAON
PS BHURAGAON
DIST MORIGAON
ASSAM 782105
VERSUS
MAMON BORA AND 14 ORS
D/O LATE SURENDRA NATH BORA W/O SRI JIBAN CH. KALITA RESIDENT OF
VILLAGE NAWKATA
MOUZA DANDUA
PO AND DIST MORIGAON
ASSAM 782105
2:SMTI UPAMONI BORA
D/O LATE SURENDRA NATH BORA
W/O SRI INDRA PRASAD BORA
RESIDENT OF DHARAMNALA
PO AND PS DIPHU
DIST KARBI ANGLONG
Page No.# 2/7
ASSAM 782460
3:SMTI RUMI BORA
D/O LATE SURENDRA NATH BORA
W/O SRI BIJOY BORDOLOI
RESIDENT OF VILLAGE LATHABORI
WARD NO. 1
PO AND DIST MORIGAON
ASSAM 782105
4:SMTI BHABANI BORA
W/O LATE BOGARAM BORA
RESIDENT OF VILLAGE LATHABORI
WARD NO. 1
PO AND DIST MORIGAON
ASSAM 782105
5:SRI JADUMONI NATH
S/O LATE TILO NATH
RESIDENT OF SIDHABARI WARD NO. 8
PO AND DIST MORIGAON
ASSAM 782105
6:GHANA KANTA BORA
S/O LILADHAR BORA
RESIDENT OF MORIGAON TOWN
PO AND DIST MORIGAON
ASSAM 782105
7:SRI UPEN HAZARIKA
S/O BHABEN HAZARIKA
RESIDENT OF VILLAGE NA TARABORI
PO AND DIST MORIGAON
ASSAM 782105
8:SRI DEBEN CH. NATH
S/O SRI DHANESWAR NATH
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5
PO AND DIST MORIGAON
ASSAM 782105
9:SMTI DURGAMANI KAKATI
W/O SRI GAGAN KAKATI
RESIDENT OF TELAHI TINIALI
PS DHARAMTUL
Page No.# 3/7
PO AND DIST MORIGAON
ASSAM 782105
10:SRI KHIRUD KR. NATH
S/O LATE BHOLARAM NATH
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5
PO AND DIST MORIGAON
ASSAM 782105
11:SMTI KARABI SAIKIA
W/O SUBHAS SAIKIA
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5.
PS
PO AND DIST MORIGAON
ASSAM 782105
12:SRI SAILYADHAR MEDHI
S/O LATE MANURAM MEDHI
RESIDENT OF VILLAGE OUGURI
PS MORIGAON
PO AND DIST MORIGAON
ASSAM 782105
13:SRI PRADIP GAYAN
S/O SRI PUTUL GAYAN
RESIDENT OF RAJAGAON
WARD NO. 5
PO AND DIST MORIGAON
ASSAM 782105
14:SRI NABAJYOTI BHUYAN
S/O LATE ARUN CH. BHUYAN
RESIDENT OF MORIGAON TOWN
WARD NO. 4. PS
PO AND DIST MORIGAON
ASSAM 782105
15:SMTI PADMA BORBHUYAN
W/O LATE ARUN CH. BHUYAN
RESIDENT OF MORIGAON TOWN
WARD NO. 4
PO AND DIST MORIGAON
ASSAM 782105
------------
Advocate for : MS. R CHOUDHURY
Page No.# 4/7
Advocate for : MR. S R GOGOI appearing for MAMON BORA AND 14 ORS
in Case No. : RSA/43/2024
GAUTOM BORA AND 2 ORS
S/O LATE SURENDRA NATH BORA
RESIDENT OF MORIGAON TOWN WARD NO 4 PO MORIGAON, PS
BHURAGAON, DIST MORIGAON, ASSAM 782105
2: SRI PUNYA PRABHA BORA
W/O LATE SURENDRA NATH BORA
RESIDENT OF MORIGAON TOWN WARD NO 4 PO MORIGAON
PS BHURAGAON
DIST MORIGAON
ASSAM 782105
3: SMTI BOGIMAI BORA @ BOGI BORA
W/O LATE BABUL CH. BORA
RESIDENT OF MORIGAON TOWN WARD NO 4 PO MORIGAON
PS BHURAGAON
DIST MORIGAON
ASSAM 78210
VERSUS
MAMON BORA AND 14 ORS
D/O LATE SURENDRA NATH BORA
W/O SRI JIBAN CH. KALITA
RESIDENT OF VILLAGE NAWKATA, MOUZA DANDUA, PO AND DIST
MORIGAON, ASSAM 782105
2:SMTI UPAMONI BORA
D/O LATE SURENDRA NATH BORA
W/O SRI INDRA PRASAD BORA
RESIDENT OF DHARAMNALA
PO AND PS DIPHU
DIST KARBI ANGLONG
ASSAM 782460
3:SMTI RUMI BORA
D/O LATE SURENDRA NATH BORA
W/O SRI BIJOY BORDOLOI
RESIDENT OF VILLAGE LATHABORI
WARD NO. 1
Page No.# 5/7
PO AND DIST MORIGAON
ASSAM 782105
4:SMTI BHABANI BORA
W/O LATE BOGARAM BORA
RESIDENT OF VILLAGE LATHABORI
WARD NO. 1
PO AND DIST MORIGAON
ASSAM 782105
5:SRI JADUMONI NATH
S/O LATE TILO NATH
RESIDENT OF SIDHABARI WARD NO. 8
PO AND DIST MORIGAON
ASSAM 782105
6:GHANA KANTA BORA
S/O LILADHAR BORA
RESIDENT OF MORIGAON TOWN
PO AND DIST MORIGAON
ASSAM 782105
7:SRI UPEN HAZARIKA
S/O BHABEN HAZARIKA
RESIDENT OF VILLAGE NA TARABORI
PO AND DIST MORIGAON
ASSAM 782105
8:SRI DEBEN CH. NATH
S/O SRI DHANESWAR NATH
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5
PO AND DIST MORIGAON
ASSAM 782105
9:SMTI DURGAMANI KAKATI
W/O SRI GAGAN KAKATI
RESIDENT OF TELAHI TINIALI
PS DHARAMTUL
PO AND DIST MORIGAON
ASSAM 782105
10:SRI KHIRUD KR. NATH
S/O LATE BHOLARAM NATH
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5
PO AND DIST MORIGAON
Page No.# 6/7
ASSAM 782105
11:SMTI KARABI SAIKIA
W/O SUBHAS SAIKIA
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5.
PS
PO AND DIST MORIGAON
ASSAM 782105
12:SRI SAILYADHAR MEDHI
S/O LATE MANURAM MEDHI
RESIDENT OF VILLAGE OUGURI
PS MORIGAON
PO AND DIST MORIGAON
ASSAM 782105
13:SRI PRADIP GAYAN
S/O SRI PUTUL GAYAN
RESIDENT OF RAJAGAON
WARD NO. 5
PO AND DIST MORIGAON
ASSAM 782105
14:SRI NABAJYOTI BHUYAN
S/O LATE ARUN CH. BHUYAN
RESIDENT OF MORIGAON TOWN
WARD NO. 4. PS
PO AND DIST MORIGAON
ASSAM 782105
15:SMTI PADMA BORBHUYAN
W/O LATE ARUN CH. BHUYAN
RESIDENT OF MORIGAON TOWN
WARD NO. 4
PO AND DIST MORIGAON
ASSAM 78210
Advocate for the Petitioner : MS. R CHOUDHURY, MS F N ZAMAN,MS. B. HAZARIKA
Advocate for the Respondent : MR. S R GOGOI, FOR CAVEATOR,MR. C SARMAH
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 02.08.2024
Heard Ms. R. Choudhury, the learned counsel appearing for the applicants and Mr. S.R. Gogoi, the learned counsel appearing for the respondent No.1.
Since the connected Regular Second Appeal has been admitted for hearing, the operation of the judgment and decree dated 06.01.2024 passed by the learned Civil Judge (Senior Division), Morigaon in Title Appeal No.09/2021 shall remain stayed till disposal of the Regular Second Appeal.
The IA stands disposed of.
JUDGE
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