Oriental Insurance Co. Ltd vs Rukmini Chintey And 6 Ors
2024 Latest Caselaw 5484 Gua

Gauhati High Court

Oriental Insurance Co. Ltd vs Rukmini Chintey And 6 Ors on 2 August, 2024

                                                                    Page No.# 1/3

GAHC010147852024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./382/2024

         ORIENTAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
         ROAD, NEW DELHI- 110002, AND REGIONAL OFFICE AT GUWAHATI- 7, REP.
         BY THE REGIONAL MANAGER.



         VERSUS

         RUKMINI CHINTEY AND 6 ORS.
         W/O LATE RABIN CHINTEY,
         VILL.- KACHOTITING (HATIGARH), P.O.- HATIGARH, P.S.- DHEMAJI,
         ASSAM, PIN- 787057.
         CORRESPONDING ADDRESS-
         C/O MINTU DAS, UZANBAZAR, ASSAM, PIN- 781001.

         2:BINA PANI CHINTEY
          D/O LATE RABIN CHINTEY

         VILL.- KACHOTITING (HATIGARH)
         P.O.- HATIGARH
         P.S.- DHEMAJI
         ASSAM
         PIN- 787057.
         CORRESPONDING ADDRESS-
         C/O MINTU DAS
         UZANBAZAR
         ASSAM
         PIN- 781001.

         3:MOMI CHINTEY
          D/O LATE RABIN CHINTEY

         VILL.- KACHOTITING (HATIGARH)
                                 Page No.# 2/3

P.O.- HATIGARH
P.S.- DHEMAJI
ASSAM
PIN- 787057.
CORRESPONDING ADDRESS-
C/O MINTU DAS
UZANBAZAR
ASSAM
PIN- 781001.

4:SOBHAN CHINTEY
 S/O LATE RABIN CHINTEY

VILL.- KACHOTITING (HATIGARH)
P.O.- HATIGARH
P.S.- DHEMAJI
ASSAM
PIN- 787057.
CORRESPONDING ADDRESS-
C/O MINTU DAS
UZANBAZAR
ASSAM
PIN- 781001.

5:RINA CHINTEY
 D/O LATE RABIN CHINTEY

VILL.- KACHOTITING (HATIGARH)
P.O.- HATIGARH
P.S.- DHEMAJI
ASSAM
PIN- 787057.
CORRESPONDING ADDRESS-
C/O MINTU DAS
UZANBAZAR
ASSAM
PIN- 781001.

6:MUNIN DAS
 S/O DULESWAR DAS

VILL.- KACHAMARI
P.O.- GHORIMORA
DIST.- LAKHIMPUR
ASSAM
PIN- 787032.

7:MAHESH GOGOI
                                                                        Page No.# 3/3

             S/O LATE KALIYA GOGOI

            VILL.- PANIGAON
            P.O.- PANIGAON
            P.S.- NORTH LAKHIMPUR
            DIST.LAKHIMPUR
            ASSAM
            PIN- 787052

Advocate for the Petitioner   : MS. M CHOUDHURY,

Advocate for the Respondent : ,




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                        ORDER

Date : --02.08.2024

Heard Ms. M. Choudhury, learned counsel for the appellant.

This appeal under Section 173 of the M.V. Act, 1988 has been filed by the appellant insurance company impugning the judgment and order dated 02.05.2024 passed by learned Member, Motor Accident Claims Tribunal No. 3, Kamrup (M) in MAC Case No. 290/2019.

Issue Notice to the respondents.

The appellant shall take steps for issuance of notice to the respondents by registered post with A/D as well as by usual mode within 7 days from the date of this order.

The notices are returnable on 20.09.2024.

List accordingly.

JUDGE Comparing Assistant