Union Of India vs Bakijai And Certificate Officer And 9 ...
2024 Latest Caselaw 5482 Gua

Gauhati High Court

Union Of India vs Bakijai And Certificate Officer And 9 ... on 2 August, 2024

                                                                 Page No.# 1/3

GAHC010187922014




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6609/2014

         UNION OF INDIA
         REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON, GHY- 11,
         DIST.- KAMRUP M, ASSAM.



         VERSUS

         BAKIJAI AND CERTIFICATE OFFICER and 9 ORS
         KAMRUP, GHY- 11.

         2:LOTIKA RAJBONGSHI
         W/O- LT. GOPIKANTA RAJBONGSHI
          R/O VILL.- GORAOBAND
          P.O.- LABURBOND
          P.S.- UDHARBOND
          DIST.- CACHAR
         ASSAM.

         3:DIGANTA RAJBONGSHI
          S/O- LT. GOPIKANTA RAJBONGSHI MINOR REP. BY HIS MOTHER LOTIKA
         RAJBONGSHI
          R/O VILL.- GORAOBAND
          P.O.- LABURBOND
          P.S.- UDHARBOND
          DIST.- CACHAR
         ASSAM.

         4:BASANTA RAJBONGSHI
          S/O- LT. GOPIKANTA RAJBONGSHI MINOR REP. BY HIS MOTHER LOTIKA
         RAJBONGSHI
          R/O VILL.- GORAOBAND
          P.O.- LABURBOND
          P.S.- UDHARBOND
                                                                           Page No.# 2/3

           DIST.- CACHAR
           ASSAM.

           5:ABCI INFRASTRUCTURE PVT. LTD.
            REP. BY

           6:I MANAGER
           ABCI INFRASTRUCTURE PVT. LTD.
            CLUB ROAD
            SILCHAR- 788001
            DIST.- CACHAR
           ASSAM.

           7:II MANAGER
           ABCI INFRASTRUCTURE PVT. LTD.
            1/3 MC DONALD TOWER
            1ST6 FLOOR
            G.S. ROAD
            BHANGAGARH
            GHY- 7.

           8:III MANAGER
           ABCI INFRASTRUCTURE PVT. LTD.
           VASUNDHARA
            6TH FLOOR
            ROOM NO. 4
            2/7
            SARAT BOSE ROAD
            KOLKATA- 700020.

           9:IV MANAGER
           ABCI INFRASTRUCTURE PVT. LTD.
            204
            SOUTH DELHI HOUSE.

           10:NATIONAL INSURANCE COMPANY LTD.
            REP. BY THE DIVISIONAL MANAGER
            NATIONAL INSURANCE COMPANY LTD.
            CAPITAL TRAVELS BUILDING
            CLUB ROAD
            SILCHAR- 1

Advocate for the Petitioner : MS.A DEY, MS.L HAZARIKA,MS.K L R YANTHAN,MR. S
BISWAS,MR.I HUSSAIN,MR.S C BISWAS,MR. E AHMED

Advocate for the Respondent : MR. D NATH(R-1), MR. A K PURKAYASTHA (r-5 TO 9),MR. M K
NATH (R-5 to 9),,,MS.S ROY(R-6),MR.M TALUKDAR(R-2,3&4),,MR.P J BARMAN(R-2,3&4)
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                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                    ORDER

Date : 02.08.2024

Mr. A. K. Purkayastha, learned counsel appearing for the private respondent has submitted that the present petitioner has as appellant, instituted a Miscellaneous First Appeal being MFA/83/2022 before this Court, assailing the Judgment and Order, dated 12.09.2012, passed by the learned Commissioner of Workman's Compensation Cachar at Silchar.

In the above view of the matter, the petitioner having invoked the provisions of Section 30 of the "Compensation Act, 1923" in the matter, it is now to be considered as to whether the present writ petition would be maintainable.

Mr. S. C. Biswas, learned counsel for the petitioner, submits that he would make his argument in the matter on the above point, on the next date of listing.

As agreed to by the learned counsels to the parties, list this matter again on 13.08.2024.

JUDGE

Comparing Assistant