Sanjay Kr Singh vs Purbanchal Buildtech Pvt Ltd And 6 Ors
2024 Latest Caselaw 5479 Gua

Gauhati High Court

Sanjay Kr Singh vs Purbanchal Buildtech Pvt Ltd And 6 Ors on 2 August, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                 Page No.# 1/5

GAHC010020102024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/36/2024

         SANJAY KR SINGH
         S/O LATE BALRAM SINGH, R/O CHIRWAPATTY ROAD, TINSUKIA, P.O.-
         TINSUKIA, ASSAM-786125



         VERSUS

         PURBANCHAL BUILDTECH PVT LTD AND 6 ORS
         A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
         OFFICE AT HOUSE NO. 2, SEWALI PATH, FA AHMED NAGAR, SIX MILE,
         GUWAHATI-781022, KAMRUP (M), ASSAM TO BE REPRESENTED BY ONE
         OF ITS AUTHORIZED DIRECTOR VIZ. MD MATLEBUDDIN AHMED

         2:MD MATLEBUDDIN AHMED
          S/O GIAS UDDIN AHMED
          DIRECTOR
          PURBANCHAL BUILDTECH PRIVATE LIMITED
         A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
         OFFICE AT HOUSE NO. 2
          SEWALI PATH
          FA AHMED NAGAR
          SIX MILE
          GUWAHATI-781022
          KAMRUP (M)
         ASSAM

         3:THE STATE OF ASSAM

         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM
         PWD (NH WORKS)
         ASSAM
         DISPUR
                                                                            Page No.# 2/5

             GUWAHATI-781006

            4:THE CHIEF ENGINEER
             PWD (NH WORKS)
            ASSAM
             CHANDMARI
             GUWAHATI-781003
            ASSAM

            5:THE CHIEF ENGINEER
             PWD (BORDER ROADS)
            ASSAM
             CHANDMARI
             GUWAHATI-781003
            ASSAM

            6:THE TECHNICAL BID EVALUATION COMMITTEE
             REPRESENTED BY ITS CHAIRMAN
             CHIEF ENGINEER
             PWD (NH WORKS)
            ASSAM
             GUWAHATI-781003
            ASSAM

            7:BIRMIWAL AND ASSOCIATES
             CHARTERED ACCOUNTANTS
             HEAD OFFICE 404 COMMERCE HOUSE
            AT ROAD
            ATHGAON
             GUWAHATI-781001
             KAMRUP (M)
            ASSA

Advocate for the Petitioner   : MR. B D KONWAR SR. ADV., MR J SINGH,MR H
                                AGARWAL,MR. R SALOI

Advocate for the Respondent : SC, PWD,


             Linked Case : I.A.(Civil)/280/2024

            SANJAY KR SINGH
            S/O LATE BALRAM SINGH
            R/O CHIRWAPATTY ROAD
            TINSUKIA
            P.O.-TINSUKIA
            ASSAM-786125
                                                      Page No.# 3/5



VERSUS

PURBANCHAL BUILDTECH PVT LTD AND 6 ORS
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
ASSAM TO BE REPRESENTED BY ONE OF ITS AUTHORIZED DIRECTOR
VIZ. MD MATLEBUDDIN AHMED

2:MD MATLEBUDDIN AHMED
S/O GIAS UDDIN AHMED
 DIRECTOR
 PURBANCHAL BUILDTECH PRIVATE LIMITED
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
 SEWALI PATH
 FA AHMED NAGAR
 SIX MILE
 GUWAHATI-781022
 KAMRUP (M)
ASSAM

3:THE STATE OF ASSAM

REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PWD (NH WORKS)
ASSAM
DISPUR
GUWAHATI-781006

4:THE CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM

5:THE CHIEF ENGINEER
PWD (BORDER ROADS)
ASSAM
CHANDMARI
                                                                                  Page No.# 4/5

            GUWAHATI-781003
            ASSAM

           6:THE TECHNICAL BID EVALUATION COMMITTEE
           REPRESENTED BY ITS CHAIRMAN
           CHIEF ENGINEER
           PWD (NH WORKS)
           ASSAM
           GUWAHATI-781003
           ASSAM

           7:BIRMIWAL AND ASSOCIATES
           CHARTERED ACCOUNTANTS
           HEAD OFFICE 404 COMMERCE HOUSE
           AT ROAD
           ATHGAON
           GUWAHATI-781001
           KAMRUP (M)
           ASSAM
           ------------

For petitioner/applicant(s) : Mr. B.D. Konwar, Senior Advocate assisted by Mr. H. Agarwal, Advocate

For respondent(s) : Mr. K.N. Choudhury, Sr. Advocate Assisted by Mr. R.M. Deka, Advocate Mr. D. Nath , Senior Government Advocate

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE SUMAN SHYAM 02.08.2024 (Vijay Bishnoi, CJ) This Interlocutory Application is filed by the applicant praying for interim stay of the effect and operation of the judgment and order dated 25.01.2024 passed by the learned Single Judge in WP(C) No. 3958/2023.

By an order passed today in WA No. 36/2024 and WA No. 49/2024, filed against the above-referred judgment and order dated 25.01.2024, the intra-Court writ appeals Page No.# 5/5

have been allowed and the above-referred judgment and order has been set aside and, resultantly, No. WP(C) No. 3958/2023 has also been dismissed.

In view of the above, no order is required to be passed in this Interlocutory Application and, accordingly, this Interlocutory Application stands disposed of.

                                            JUDGE                           CHIEF JUSTICE




Comparing Assistant