Smc Global Securities Ltd vs Mr Piyush Khemani And Anr
2024 Latest Caselaw 5442 Gua

Gauhati High Court

Smc Global Securities Ltd vs Mr Piyush Khemani And Anr on 1 August, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                    Page No.# 1/2

GAHC010049032017




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case NO. : I.A.(Civil)/3650/2017

           SMC GLOBAL SECURITIES LTD.
           HAVING ITS REGISTERED OFFICE AT 11/6B
           SHANTI CHAMBERS
           MAIN PUSA ROAD
           NEW DELHI 110005


            VERSUS

           MR PIYUSH KHEMANI and ANR
           C/O MAHESHWARI and CO. MISSION ROAD
           TINALI
           MARGHERITA
           TINSUKIA
           ASSAM 786161

           2:SWAPNA RANI PAUL

           1ST FLOOR
            N.K. GHOSH MARKET
           AT ROAD
           WARD NO. 12
            GUWAHATI.


For the applicant (s)       : Mr. S. Kumar, petitioner-in-persons

For the respondent (s)   : Mr. S. Chamaria, Advocate
                                                              Page No.# 2/2

                                BEFORE
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH
                               ORDER

01.08.2024

In view of the judgment and order passed today in the accompanying Appeal, the instant I.A. stands closed.

JUDGE

Comparing Assistant