Md. Rustam Ali vs The State Of Assam
2024 Latest Caselaw 5437 Gua

Gauhati High Court

Md. Rustam Ali vs The State Of Assam on 1 August, 2024

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GAHC010233802013




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./101/2013

            MD. RUSTAM ALI
            S/O LATE MUNIRUDDIN ALI, VILL. GANGAPUKHURI, P.O. and
            P.S.KHOIRABARI, DIST. DARRANG, ASSAM, PIN 784522



            VERSUS

            THE STATE OF ASSAM,




Advocate for the Petitioner   : MR.B C DAS, MS.R B BORA,LEGAL AID COUNSEL

Advocate for the Respondent : PP, ASSAM, ,
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                                 BEFORE
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA
                                  ORDER

01.08.2024

Heard Mr. B. C. Das, learned counsel for the petitioner. Also heard Mr. P. Borthakur, learned Additional Public Prosecutor for the State respondent.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant