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Page No.# 1/17 vs The State Of Assam And 2 Ors
2023 Latest Caselaw 4022 Gua

Citation : 2023 Latest Caselaw 4022 Gua
Judgement Date : 28 September, 2023

Gauhati High Court
Page No.# 1/17 vs The State Of Assam And 2 Ors on 28 September, 2023

Page No.# 1/17

GAHC010097492020

THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

Case No. : WP(C)/2884/2020

DHIRAJ KUMAR AND 65 ORS S/O SRI TARUN KUMAR R/O VILL.-MIRZA, P.O.-MIRZA P.S.-PALASHBARI, PIN-781125 DIST.-KAMRUP

2: UTPAL HAZARIKA S/O- HARAKANTA HAZARIKA

VILL- KAMEDWAL

P.O.- KAMEDWAL P.S.- GOHPUR

DIST- BISWANATH(ASSAM) PIN- 784169.

3: RIMPI HAZARIKA D/O- CHENARAM HAZARIKA

VILL- NAMBAGHMARA GAON

P.O.- CHARIALI P.S.- BISWANATH CHARIALI DIST BISWANATH(ASSAM) PIN- 784176.

4: AMINUL ISLAM S/O ALAUDDIN AHMED R/O VILL.-GELAIDINGI P.O.-MENAPARA P.S.-MANGALDAI PIN-784146 Page No.# 2/17

DIST.-DARRANG

5: MARY KAKOTI W/O SANKAR JYOTI BORAH R/O VILL. AND P.O.-MAJ PATHOLI P.S.-NAGAON SADAR DIST.-NAGAON PIN-782003

6: BHARATI BORAH D/O SRI DINA RAM BORAH R/O VILL.-TELIA BEBEJIA P.O. AND P.S.-JURIA DIST.-NAGAON PIN-782124

7: AKHTAR HUSSAIN LASKAR S/O NASIRUDDIN LASKAR R/O WARD NO.11 HASIM CHOUDHURY ROAD

P.O.-RATANPR ROAD DIST.-HAILAKANDI PIN-788155

8: AZHARUL ISLAM S/O ABDUL HANNAN RO VILL.-BATAIYA P.O.-MULLAGANJ BAZAAR P.S.-NILAM BAZAR DIST.-KARIMGANJ PIN-788719

9: PRIYANKA SARKAR D/O LATE DIBAKAR SRAKAR R/O BHASKAR NAGAR TRIBENI PATH HOUSE NO.-71 GUWAHATI-781018 DIST.-KAMRUP(M) ASSAM.

10: ARUP KUMAR MEDHI S/O SUSANDA RAM MEDHI R/O VILL.-LACHI BISHNUPUR P.O.-GOPALPUR P.S.-KAYA DIST.-KAMRUP Page No.# 3/17

ASSAM PIN-781354.

11: MRIDUSMITA BORA D/O- KAMAL BORAH

VILL- KATHANI MAJGAON

P.O.- HOWAJAN P.S.- BIHPURIA

DIST - LAKHIMPUR(ASSAM) PIN- 784169.

12: BIPLAB UPADHYAYA S/O- GOPAL UPADHYAYA

VILL.- HABIPAL

P.O.- JAMUGURIHAT P.S.- JAMUGURI

DIST - SONITPUR(ASSAM) PIN- 784180.

13: SUDESHNA BHUYAN D/O- DEBASISH BORAH

VILL- BORIGAON

P.O.- GOHPUR P.S.- GOHPUR

DIST - BISWANATH(ASSAM) PIN- 784168.

14: MADHURJYA MAHANTA S/O- BHOLA MAHANTA

VILL- CHATIAL GAON

P.O.- SOOTEA P.S.- SOOTEA

DIST - BISWANATH(ASSAM) PIN- 784175.

15: DESDIMONA BARUAH Page No.# 4/17

D/O- TANDRALI BARUAH

VILL- CHATIA CHUK

P.O.- GOHPUR P.S.- GOHPUR

DIST - BISWANATH(ASSAM) PIN- 784168.

16: RAJIB DHAR S/O- RAM KRISHNA DHAR

VILL- DHEKIAJULI

P.O.- DHEKIAJULI P.S.- DHEKIAJULI

DIST - SONITPUR(ASSAM) PIN- 784110.

17: NUTAN KUMARI SHARMA S/O- JAY PRAKASH SHARMA

VILL- DHEKIAJULI WARD NO.5

P.O.- DHEKIAJULI P.S.- DHEKIAJULI

DIST - SONITPUR(ASSAM) PIN- 784110

18: SUNITA KURMI D/O- ANIRUDHA KURMI

VILL- DHENUDHARA

P.O- GOHPUR P.S.- GOHPUR

DIST- BISWANATH(ASSAM) PIN- 784168.

19: MANISHA DEVI D/O- LOHIT DABADI Page No.# 5/17

VILL- GADHARIA PATHAR

P.O- GAMERI P.S.- HELEM

DIST- BISWANATH(ASSAM) PIN- 784172.

20: BHAIRAB BARUAH S/O- DEBEN BARUAH

VILL- BORACHUK

P.O- KHATORGAON P.S- GOHPUR

DIST- BISWANATH(ASSAM) PIN- 784169.

21: MRIDUSMITA PACHUNG D/O- PROFULLA PACHUNG

VILL- CHATRANG RAJABARI

P.O- GOHPUR P.S.- GOHPUR

DIST- BISWANATH(ASSAM) PIN- 784168.

22: SANJIB PRADHAN S/O- LEKHNATH PRADHAN

VILL- BAKORI DOLONI

P.O- BAKORI DOLONI P.S.- GOHPUR

DIST- BISWANATH(ASSAM) PIN- 784172.

23: BINITA DEVI D/O- MOHAN SARMAH

VILL- KAHTANIBARI

P.O.- LAHORIJAN P.S.- GINGIA Page No.# 6/17

DIST- BISWANATH (ASSAM) PIN- 784176.

24: HOMEN DAS S/O- PRATAP CHANDRA DAS

VILL- THELAMARA

P.O- THELAMARA P.S.- THELAMARA

DIST- SONITPUR (ASSAM) PIN- 784149.

25: SHAHNAZ SALIMA CHOUDHURY D/O- NURUN NEHAR

VILL- KATHPARA

P.O.- KATHPARA P.S.- RUPAHI HAT

DIST- NAGAON (ASSAM) PIN- 782120

26: YEASMINA SIDDIQUA D/O- ISMAIL SIDDIQUA

VILL- KACHARI GAON

P.O.- UDALI BAZAR P.S.- LANKA

DIST- HOJAI (ASSAM) PIN- 782446.

27: RAFIKUL ISLAM S/O- AKBAR ALI

VILL- PUB FUTALJAR

P.O.- PUB FUTALJAR P.S.- RUPAHIHAT

DIST- NAGAON (ASSAM) PIN- 782124.

Page No.# 7/17

28: JABA BORAH D/O- SRI GHANASHYAM BORAH

VILL- LATABOWA P.O.- BORANGATOLI

P.S.- RUPAHIHAT DIST- NAGAON (ASSAM)

PIN- 782141.

29: INDRAJIT DAS S/O- LATE GIRENDRA DAS

VILL- GHILANI P.O- DANKAMUKAM

P.S.- BAITHALANGSO

DIST- WEST KARBI ANGLONG PIN- 782485.

30: NIKIMONI BORAH D/O- SRI SATYASANDHA BORAH

VILL- JIAJURI TEA ESTATE

P.O.- CHAPANALA P.S.- SAMAGURI

DIST- NAGAON (ASSAM) PIN- 782135

31: JAHANGIR HUSSAIN S/O- ISHAQUE ALI

VILL- LAILURI P.O.- LAILURI

P.S.- RUPAHI HAT DIST.- NAGAON (ASSAM)

PIN- 782120.

32: NAJRUL ISLAM S/O- ABBAS ALI

VILL- JEWMARI Page No.# 8/17

P.O- TELIACHAPORI

P.S- RUPAHI HAT DIST.- NAGAON (ASSAM)

PIN- 782125

33: JONALI BORAH D/O- BIDYUT JYOTI BORUAH

VILL- TELIA BEBEJIA P.O.- JURIA

P.O.- JURIA DIST- NAGAON (ASSAM)

PIN- 782124.

34: KASHYAPI DEVI D/O- JANMONI BORA

VILL- MORIKOLONG BORGHAT

P.O.- NAGAON P.S.- SADAR NAGAON

DIST.- NAGAON (ASSAM) PIN- 782001.

35: HIMANGCHU MAZUMDAR S/O- LT. AJIT MAZUMDAR

VILL- BAMUNPARA P.O.- MATIA

P.S.- MATIA DIST- GOALPARA (ASSAM)

PIN- 783125.

36: ABDUL MOTALEB S/O- SHORIF UDDIN

VILL- BHATNAPAITY CHAR

P.O.- BAGHNARA P.S.- ALOPATI Page No.# 9/17

DIST- BARPETA (ASSAM) PIN- 781308

37: MOFIDUL ISLAM S/O- ROHIM BADSHA

VILL- MOUKHOWA CHAR

P.O.- UZIRAR CHAR P.S.- ALOPATI

DIST- BARPETA (ASSAM) PIN- 783101

38: JOHIRUL ISLAM S/O- AZIM UDDIN

VILL- ALOPATI P.O.- ALOPATI

P.O.- ALOPATI DIST- BARPETA (ASSAM)

PIN- 781127.

39: ABU SOYED PARAMANIK S/O- NAYEB UDDIN PARAMANIK

VILL- SUPARIVITA

P.O.- TULSHIBARI P.S.- LAKHIPUR

DIST- GOALPARA (ASSAM) PIN- 783132.

40: ABDUR SOBUR S/O- HASEN ALI

VILL- BAHATI N.C

P.O.- BAHATI P.S.- PANCHARATNA

DIST- GOALPARA (ASSAM) PIN- 783125

41: HAREJ ALI Page No.# 10/17

S/O- MOZID ALI

VILL- RANVA

P.O.- BAHATI P.S.- MATIA

DIST- GOALPARA (ASSAM) PIN- 783125

42: TARIFUL ISLAM S/O- ISMAIL ALI MANDAL

VILL- NAYAPARA PT-1

P.O.- BAHATI P.S.- MATIA

DIST- GOALPARA (ASSAM) PIN- 783125

43: JOSMOT ALI S/O- HAKIMUDDIN SEIKH

VILL- SIDHABARI PT- II

P.O.- BAKAITARI

DIST- GOALPARA (ASSAM) PIN- 783126.

44: TAPASH PAUL S/O- LT. AKHIL PAUL

VILL- DALGOMA

P.O.- DALGOMA

DIST- GOALPARA (ASSAM) PIN- 783125.

45: ANIRUDHA NATH S/O- SONESWAR NATH

VILL- LAHABARI

P.O.- LAHABARI Page No.# 11/17

DIST- GOALPARA (ASSAM) PIN- 783126

46: MAIDUL HUSSAIN S/O- NAJIMUL HUSSAIN

VILL- BAMUN PARA

P.O.- MATIA P.S.- MATIA

DIST- GOALPARA (ASSAM) PIN- 783125.

47: MINTU SAUD D/O- NIRANJAN SAUD

VILL- DHOBARGAON (CHAYGAON)

P.O.- CHAYGAON P.S.- CHAYGAON

DIST- KAMRUP (ASSAM) PIN- 781124.

48: ELORA DAS D/O- UPEN DAS

VILL- SARPARA

P.O.- SARPARA P.S.- PALASHBARI

DIST- KAMRUP (ASSAM) PIN- 781122

49: SANGITA NATH D/O- KHAGEN NATH

VILL- CHAYGAON

P.O.- CHAYGAON P.S.- CHAYGAON

DIST- KAMRUP (ASSAM) PIN- 781124

50: CHAMPAK JYOTI DAS Page No.# 12/17

S/O- DWIJEN DAS

VILL- BHATIPARA

P.O.- GHORAMARA P.S.- CHAYGAON

DIST- KAMRUP (ASSAM) PIN- 781124.

51: KARABI DAS D/O- PRABIN DAS

VILL- NOWAPARA

P.O.- CHAYGAON

DIST- KAMRUP (ASSAM) PIN- 781124.

52: SIMANTA PATHAK S/O- LAKHESWARI PATHAK

VILL- DAKUWAPARA

P.O.- BOKO

DIST- KAMRUP (ASSAM) PIN- 781123

53: ANANTA DAS S/O- SHTAL DAS

VILL- MALIBARI SATRA

P.O.- MALIBARI

DIST- KAMRUP (ASSAM) PIN- 781136.

54: MD. MUSTAFIZUR RAHMAN S/O- MD. OMAR ALI

VILL- BAGURI GURI

P.O.- MALIBARI PATHER BAZAR

DIST- KAMRUP (ASSAM) Page No.# 13/17

PIN- 781136.

55: HRIDAY RANJAN DAS S/O- BINAY KUMAR DAS

VILL- NAGARBERA

P.O.- NAGARBERA

DIST- KAMRUP (ASSAM) PIN- 781127.

56: KASYAPEE GOGOI D/O-BROJEN GOGOI VILL- JOYSAGAR SUNDARPUR

P.O.- JOYSAGAR P.S.- JOYSAGAR

DIST- SIVASAGAR (ASSAM) PIN- 785665.

57: ARUP BISWAS S/O- ANIL CHANDRA BISWAS

VILL- AMDAKHAI

P.O.- KALIGANJ (BAZAR)

DIST- KARIMGANJ (ASSAM) PIN- 788720

58: MALA BORAH D/O- MINU BARUAH

VILL- SECTOR-2 BY LANE-8 UDYAN PATH

NEAR GYAN BINDU PLAY HOUSE

BORDOLOI NAGAR TINSUKIA

P.O.- TINSUKIA P.S.- TINSUKIA Page No.# 14/17

DIST- TINSUKIA (ASSAM) PIN- 786125

59: SWAPNALI GOGOI D/O- DILIP GOGOI

VILL- 2 NO. MORANGAON

P.O.- MORANGAN P.S.- TITABOR DIST- JORHAT (ASSAM) PIN- 785630.

60: KHAGESWAR PHUKAN C/O- SUNESWAR PHUKAN

VILL- MRIDONGPARA

P.O.- BARUANAGAR P.S.- BORHAT

DIST- CHARAIDEO (ASSAM) PIN- 785692.

61: SURJYA GOGOI C/O- PANCHAN GOGOI

VILL- ATALPATHER

P.O.- GHURAJAN P.S.- SAPEKHATI

DIST- CHARAIDEO (ASSAM) PIN- 785692

62: KRISHNA THAKUR C/O- GUNAKANTA THAKUR

VILL- JAPIDHORA

P.O.- KUKUTIBARI P.S.- KUKUTIBARI

DIST- CHARAIDEO (ASSAM) PIN- 785691.

63: BONDITA BORAGOHAIN D/O- KESHAB BORAGOHAIN Page No.# 15/17

VILL- MRIDONGPARA

P.O.- BORUANAGAR P.S.- BORHAT

DIST- CHARAIDEO (ASSAM) PIN- 785692.

64: ANANTA GOGOI S/O- GOMDHAR GOGOI

VILL- PUHUCHUNGN

P.O.- TIMON P.S.- KAKOTIBAR

DIST- CHARAIDEO (ASSAM) PIN- 785691.

65: POMPI DAS D/O- BIJIT DAS

VILL- NATUN BATIAPARA

P.O.- MONIARI TINALI P.S.- PALASHBARI

DIST- KAMRUP (ASSAM) PIN- 781125.

66: ANKITA BORAH W/O- RANJIT BORUAH

VILL- MARANAKURI

P.O.- NANDIKESWAR P.S.- JAMUGURI

DIST- SONITPUR (ASSAM) PIN- 784180.

67: RINKU KUMAR S/O BASANTA KUMAR R/O VILL.-MIRZA (KHKJHAR) P.O. AND P.S. -PALASHBARI DIST.-KAMRUP ASSAM Page No.# 16/17

PIN-78112

VERSUS

THE STATE OF ASSAM AND 2 ORS REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION DEPTT. DISPUR, GUWAHATI-781006

2:THE DIRECTOR OF ELEMENTARY EDUDATION ASSAM KAHILIPARA GUWAHATI-781019

3:NATIONAL COUNCIL FOR TEACHER EDUCATION G-7 SECTOR 10 DWARKA NEAR METRO STATION DELHI PIN-110075

4:GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCE DEVELOPMENT

REPRESENTED BY ITS SECRETARY NEW DELHI

Advocate for the Petitioner : MR. U K NAIR

Advocate for the Respondent : SC, ELEM. EDU

BEFORE HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

ORDER Date : 28.09.2023

It is submitted at the bar that a similar issue was raised before the Patna High Court which was answered by the High Court in favor of the candidates having 18(eighteen) months D.El.Ed and then subsequently, the matter came up before the Uttarakhand High Court by judgment and order delivered on Page No.# 17/17

14.09.2022, following the judgment of the Patna High Court, allowed the claims of the candidates who were pursuing the 18 (eighteen) months D.El.Ed.

As submitted by the learned counsel at the bar, the matter is presently before the Apex Court. The Apex Court by the order dated 13.12.2022 in Special Leave Petition (Civil) Diary No(s). 33652/2022 has stayed the judgment of the Uttrakhand High Court.

In that view of the matter, since the Apex Court is in seisin of the issues, which are also raised in the present proceedings, the matter stands deferred for 8(eight) weeks and to be listed after orders of the Apex Court.

Mr. R.Mazumdar, learned standing counsel appears for the Secondary Education Department and Mr. R.K.D. Choudhury, learned standing counsel appears for the Union of India.

Accordingly, the matter may be released from part heard.

JUDGE

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