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The National Insurance Company ... vs Jahanara Begum And 8 Ors (H)
2023 Latest Caselaw 3941 Gua

Citation : 2023 Latest Caselaw 3941 Gua
Judgement Date : 25 September, 2023

Gauhati High Court
The National Insurance Company ... vs Jahanara Begum And 8 Ors (H) on 25 September, 2023
                                                         Page No.# 1/3

GAHC010118382020




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2380/2023

         THE NATIONAL INSURANCE COMPANY LIMITED
         REGISTERED HEAD OFFICE AT 3
         MIDDLETON STREET
         CALCUTTA 700071 REPRESENTED BY THE MANAGER
         GUWAHATI REGIONAL OFFICE
         BHANGAGARH
         GUWAHATI 781005
         KAMRUP (M)
         ASSAM.


          VERSUS

         JAHANARA BEGUM AND 8 ORS (H)
         W/O SHABED ALI
          R/O VILL. DIGHIR PATHAR
          P.O. NIRALA
          P.S. BAGHBAR
          DIST. BARPETA
          ASSAM
          PIN 781308

         2:SHABED ALI
         S/O LATE JABED ALI
          R/O VILL. DIGHIR PATHAR
          P.O. NIRALA
          P.S. BAGHBAR
          DIST. BARPETA
         ASSAM
          PIN 781308
          3:AZAHAR ALI
         S/O SHABED ALI
          R/O VILL. DIGHIR PATHAR
          P.O. NIRALA
                                                           Page No.# 2/3

 P.S. BAGHBAR
 DIST. BARPETA
ASSAM
 PIN 781308
 4:ABDUL HALIM
S/O SHABED ALI
 R/O VILL. DIGHIR PATHAR
 P.O. NIRALA
 P.S. BAGHBAR
 DIST. BARPETA
ASSAM
 PIN 781308
 5:MUSTAFIZUR
S/O SHABED ALI
 R/O VILL. DIGHIR PATHAR
 P.O. NIRALA
 P.S. BAGHBAR
 DIST. BARPETA
ASSAM
 PIN 781308
 6:RUKIA BEGUM
D/O SHABED ALI
 R/O VILL. DIGHIR PATHAR
 P.O. NIRALA
 P.S. BAGHBAR
 DIST. BARPETA
ASSAM
 PIN 781308
 7:HABIJUL ISLAM
S/O SHABED ALI
 R/O VILL. DIGHIR PATHAR
 P.O. NIRALA
 P.S. BAGHBAR
 DIST. BARPETA
ASSAM
 PIN 781308 (OPPOSITE PARTY NO. 3 TO 7 ARE REPRESENTED BY OPPOSITE
PARTY NO. 1)
 8:BASAR ALI (OWNER)
S/O S. ALI
 C/O SUKHVINDAR SINGH
 LUCKY MOTOR WORKS
 HOUSE NO. 20
 NH-37
 BEHARBARI
 KAMRUP
 GUWAHATI
 P.O. AND P.S. BEHARBARI
 DIST. KAMRUP (M)
                                                                          Page No.# 3/3

             ASSAM
             PIN 781028
             9:NOOR NABI ALI (DRIVER)
             S/O OMAR ALI
             R/O VILL. BESIMARI PAM
             P.O. AND P.S. SARTHEBARI
             DIST. BARPETA
             ASSAM
             PIN 781311
             ------------
             Advocate for : MS. R D MOZUMDAR
             Advocate for : appearing for JAHANARA BEGUM AND 8 ORS (H)



                                      :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

25.09.2023

Heard Mrs. R.D. Mozumdar, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment dated 25.10.2019 passed by the MACT, Barpeta in MAC Case No.25/2019 shall remain stayed till disposal of the appeal.

The I.A. stands disposed of.

JUDGE

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