Page No.# 1/2 vs Assam Information Commission And ...
2023 Latest Caselaw 3675 Gua

                                                                 Page No.# 1/2

GAHC010109472011




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/593/2011

         ASSAM CO-OPERATIVE APEX BANK LTD. and 2 ORS
         PANBAZAR, GHY-1 TO BE REP. BY ITS MANAGING DIRECTOR.

         2: MANAGING DIRECTOR

          ASSAM CO-OPERATIVE APEX BANK LTD. PANBAZAR
          GHY-1.

         3: STATE PUBLIC INFORMATION OFFICER

          ASSAM CO-OPERATIVE APEX BANK LTD. PANBAZAR
          GHY-1

         VERSUS

         ASSAM INFORMATION COMMISSION and ORS
         HOUSEFED COMPLEX, DISPUR, GHY-6, TO BE REP. BY STATE CHIEF
         INFORMATION COMMISSIONER, ASSAM

         2:THE STATE CHIEF INFORMATION COMMISSIONER

          ASSAM
          HOUSEFED COMPLEX
          DISPUR
          GHY-6.

         3:THE STATE INFORMATION COMMISSIONER

          ASSAM
          HOUSEFED COMPLEX
          DISPUR
          GHY-6.

         4:THE SECRETARY AND REGISTRAR
                                                                           Page No.# 2/2


             ASSAM INFORMATION COMMISSION
             HOUSEFED COMPLEX
             DISPUR
             GHY-6.

            5:SRI DILIP KUMAR MAHAJAN
             DIHING SATRA
             NORTH GHY
             KAMRUP
            ASSAM



For the petitioner(s)      : Mr. K.P. Pathak, Advocate.


For the respondent(s)      : Mr. S.K. Talukdar, SC, Cooperation Deptt.


                                          BEFORE
                        HON'BLE MR. JUSTICE DEVASHIS BARUAH


                                        O R D E R

12.09.2023

1. Mr. K.P. Pathak, learned counsel appearing on behalf of the Petitioners submits that in view of the recent judgment of the Supreme Court in D.A.V. College Trust & Management Society and Others vs. Director of Public Instructions and Others, reported in (2019) 9 SCC 185, he would like to take further instructions in the matter and if need be file additional affidavit.

2. List the matter again on 03.10.2023 for further consideration.

JUDGE

Comparing Assistant