Gautam Biswas vs The State Of Assam And Anr
2023 Latest Caselaw 3537 Gua

                                                                         Page No.# 1/2

GAHC010199762021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./197/2021

            GAUTAM BISWAS
            S/O SRI GYANMOHAN BISWAS, R/O VILL-NO. 2 BATALIMARI, P.S.-
            BHURAGAON, DIST-MORIGAON, ASSAM, PIN-782127



            VERSUS

            THE STATE OF ASSAM AND ANR.
            (NOTICE THROUGH THE PUBLIC PROSECUTOR, ASSAM)

            2:SMTI. PANCHAMI BISWAS
            W/O SRI MEGHA BISWAS
            VILL- GERIMARI
             P.S.-MANGALDAI
             DIST-DARRANG (ASSAM)
             PIN-784125 (INFORMANT

Advocate for the Petitioner   : MR. K M HALOI

Advocate for the Respondent : PP, ASSAM




             Linked Case : I.A.(Crl.)/521/2021

            GAUTAM BISWAS
            S/O SRI GYANMOHAN BISWAS
            R/O VILL-NO. 2 BATALIMARI
            P.S.-BHURAGAON
            DIST-MORIGAON
            ASSAM
                                                                               Page No.# 2/2

             PIN-782127


             VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY THE PUBLIC PROSECUTOR
            ASSAM

            2:SMTI. PANCHAMI BISWAS
            W/O SRI MEGHA BISWAS
            VILL- GERIMARI
             P.S.-MANGALDAI
             DIST-DARRANG (ASSAM)
             PIN-784125 (INFORMANT)
             ------------

Advocate for : MR. K M HALOI Advocate for : PP ASSAM appearing for THE STATE OF ASSAM AND ANR.

- BEFORE -

HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

01.09.2023 In view of the judgment and order passed today i.e. on 01.09.2023 in Crl. A. 197/2021, this interlocutory application stands disposed of.

JUDGE

Comparing Assistant