Islam Uddin Talukdar vs The State Of Assam And 5 Ors
2023 Latest Caselaw 4447 Gua

                                                               Page No.# 1/3

GAHC010030692023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/841/2023

         ISLAM UDDIN TALUKDAR
         S/O LATE TAZAMUL ALI TALUKDAR, VILL-JALALABAD, P.O.-SOUTH
         SONAPUR, P.S.-RATABARI, DIST-KARIMGANJ, PIN-788737



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
         PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, DISPUR,
         GUWAHATI-6

         2:THE DEPUTY COMMISSIONER
          KARIMGANJ
          DIST-KARIMGANJ
         ASSAM
          PIN-788701

         3:THE BLOCK DEVELOPMENT OFFICER
          DULLAVCHERRA DEVELOPMENT BLOCK
          DIST-KARIMGANJ
         ASSAM
          PIN-788736

         4:THE PRESIDENT
          DULLAVCHERRA ANCHALIK PANCHAYAT
          P.O.-DULLAVCHERRA
          DIST-KARIMGANJ
          PIN-788736

         5:THE SECRETARY
          PATHAKHAURI GAON PANCHAYAT
          P.O.-SOUTH SONAPUR
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             DIST-KARIMGANJ
             PIN-788737

            6:SMTI. SABITRI BIN
            W/O PARASH NATH BIN
            VICE-PRESIDENT OF PATHAKHAURI GAON PANCHAYAT
             P.O.-SOUTH SONAPUR
             P.S.-RATABARI
             DIST-KARIMGANJ
             PIN-78873

Advocate for the Petitioner   : MR. S B LASKAR

Advocate for the Respondent : SC, P AND R.D.




             Linked Case : Cont.Cas(C)/83/2023

            ISLAM UDDIN TALUKDAR
            S/O LATE TAZAMUL ALI TALUKDAR
             VILL-JALALABAD
             P.O.-SOUTH SONAPUR
             P.S.-RATABARI
             DIST-KARIMGANJ
             PIN-788737


             VERSUS

            MRIDUL YADAV
            IAS AND 2 ORS
            THE DEPUTY COMMISSIONER
            KARIMGANJ
            DIST-KARIMGANJ
            ASSAM
            PIN-788701

            2:UJJAL CHAKROBORTY
            THE BLOCK DEVELOPMENT OFFICER
             DULLAVCHERRA DEVELOPMENT BLOCK
             DIST-KARIMGANJ
            ASSAM
             PIN-788736
             3:SUJOY ROY
                                                                                   Page No.# 3/3

           I/C SECRETARY
            PATHAKHAURI GAON PANCHAYAT
            P.O.-SOUTH SONAPUR
            P.S.-RATABARI
            DIST-KARIMGANJ
            PIN-788737
            ------------
            Advocate for : MR. S B LASKAR
           Advocate for : MS. S SARMA (R-1) appearing for MRIDUL YADAV
            IAS AND 2 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

18.10.2023 Heard Mr. H. A. Laskar, learned counsel for the petitioner. Also heard Ms. S.

Sarma, learned Govt. Advocate, Assam and Mr. N. K. Devnath, learned

Standing Counsel, P & RD Department, Assam appearing for the official

respondents.

Having heard the learned counsel for the parties, this matter is directed to be

posted again immediately after the ensuing Puja Vacation so as to enable the

learned Govt. Advocate, Assam to obtain instruction and apprise this Court as

to which was the authority responsible for holding the meeting of the Gaon

Panchayat in terms of the judgment and order dated 20.12.2022 passed by this

Court in WP(C) No.5142/2022 and the reason why the meeting was not held in

compliance of the Court's order.

JUDGE

Comparing Assistant