Mukul Das vs R.K. Panda
2023 Latest Caselaw 4374 Gua

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GAHC010019072023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/51/2023

             MUKUL DAS
             S/O- LATE HARI KANTA DAS ,
             VILL- SANATAN GAON,
             P.S- NORTH LAKHIMPUR,
             P.O- LAKHIMPUR, PIN-781003, ASSAM



             VERSUS

             R.K. PANDA
             THE COMMANDANT OF 39 BN, CRPF, SAI ASHRAYA APARTMENTS,
             CHINNAAVUTUPALL GANNAVARAM,
             P.O- VIJAYWADA,
             DIST- KRISHNA, PIN-521180,
             STATE - ANDHRA PRADESH



Advocate for the Petitioner   : MR. K N CHOUDHURY

Advocate for the Respondent : MR. A K DUTTA




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

16.10.2023 Heard Ms. R Kakati, learned counsel for the petitioner.

Shri AK Dutta, learned CGC, however, submits that the writ appeal filed Page No.# 2/2

against the order dated 22.06.2022 which is the subject matter of this contempt petition has been heard and judgment is reserved.

In the interest of justice, list this case in the 2 nd week of November, 2023.

JUDGE

Comparing Assistant