Prahlad Kumar Das vs Meghali Das @ Mangali Das
2023 Latest Caselaw 4187 Gua

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GAHC010216282023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A.(Crl.)/919/2023

            PRAHLAD KUMAR DAS
            S/O LATE JADU DAS
            R/O PURONA SALONA
            P.O. SAMAGURI
            DIST. NAGAON, ASSAM
            PIN-782139



            VERSUS

            MEGHALI DAS @ MANGALI DAS
            R/O BORALIGAON BALIGHAT
            P.O. KALIABOR
            DIST. NAGAON, ASSAM
            PIN-782137



Advocate for the Petitioner   : MR. B K DAS

Advocate for the Respondent :




             Linked Case :

            PRAHLAD KUMAR DAS



             VERSUS
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             MEGHALI DAS @ MANGALI DAS



             ------------

Advocate for : MR. B K DAS Advocate for : appearing for MEGHALI DAS @ MANGALI DAS

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order

09.10.2023

Heard the learned counsel for the applicant.

This is an application filed under section 5 of the Limitation Act, 1963, praying for condonation of delay of 21 days in filing the connected Criminal Revision Petition against the judgment and order dated 21.06.2023 passed by

the learned Judicial Magistrate 1st Class, Kaliabor, Nagaon in MR Case No. 22/2017.

Issue notice returnable after six weeks.

The application shall take steps for issuance of notice upon the respondent by way of registered post with A/D as well as by usual process within a period of five days from today.

List accordingly.

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JUDGE

Comparing Assistant