Citation : 2023 Latest Caselaw 4146 Gua
Judgement Date : 6 October, 2023
Page No.# 1/27
GAHC010228852023
THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5946/2023
HASMAT KHAN AND 96 ORS S/O-LT. GHATUKHA PERMANENT RESIDENT OF- VILLAGE-GANAKPARA, P.O.- MAKRIKUCHI, P.S.- TARABARI, DIST.- BARPETA, ASSAM,PIN - 781305.
2: LAL MIA S/O-LT. NANDU MIA @ CHANDU MIA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
3: KADDUS KHANDKA S/O-LT. ABBAS KHANDKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
4: ABDUR RAHMAN DEWAN S/O-LT. NOWAB ALI DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 2/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
5: JAMAL KHAN S/O. LT. MAJLISH KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
6: SALU KHAN S/O. LT. MIRJAN KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
7: ABDUL MALEK @ ABDUL MALEK MIA S/O- LT. ABU BAKKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
8: HABIBAR RAHMAN S/O. LT. ALAUDDIN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 3/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
9: SHAHAR BHANU D/O- LT. MANIK MIR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
10: MD ISMAIL DEWAN S/O- ABDUS SAMAD DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
11: MUNSER KHAN S/O- HASMAT KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
12: SAMAN DEWAN S/O- MUTLEB DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 4/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
13: HAYET KHAN S/O- LT. HAKIM KHANS PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
14: ABDUL KALAM DEWAN S/O- LT. MUNNAF DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
15: KAMAL KHAN S/O- LT. MAZLISH KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
16: GIAS UDDIN DEWAN S/O- LT. MUNNAF DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 5/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
17: ASRAB DEWAN S/O- LT. MUNNAF DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
18: ANU KHA S/O- HASMAT KHA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
19: SIDDIQUE MIAH S/O- LT. GHATU MIAH PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
20: BILAL MIYA @ BILAYAT MIA S/O- LT. ICHUMUDDIN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 6/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
21: IBRAHIM MOLLA S/O- LT. FALU MULLA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
22: JAYNAL MIR S/O- ABDUL JALIL PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
23: FERDDUS ALI KHANDAKAR@ FEDDUS KHANDAKAR S/O- LT. ABBAS KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
24: AKBAR ALI KHANDAKAR S/O- LT. ABBAS KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 7/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
25: MAJIBAR KHANDAKAR S/O- LT. ABBAS KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
26: ABDUL BATEN KHANDAKAR S/O- LT. ABBAS KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
27: HABIJUL KHAN @ HAFIJUR KHAN S/O- LT. NEWAZ KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
28: AMINUL KHAN S/O- LT. NEWAZ KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 8/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
29: KHALIL MIYA S/O- LT. JALAL UDDIN MIA @ JALAL MIAH PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
30: ACHAR UDDIN MOLLA@ ACHU MULLA S/O- SUMESH MOLLA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
31: ACHIYA BEGUM W/O- LT. JAHURUL @ JUHUR KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
32: SAHIDUL KHANDAKAR S/O- LT. ABDUL HAI KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 9/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
33: JAYNAL ABEDIN KHANDAKAR @ JAYNAL KHANDAKAR S/O- LT. ABDUL HAI KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
34: SUTAN KHAN S/O- HASMAT KHA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
35: SALIM KHAN S/O- LT. MAJLISH KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
36: ABDUL SABUR MIAH @ ABUS SABUR S/O- LT. ALAL UDDIN @ JAJAL UDDIN MIA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 10/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
37: NUR ISLAM MIYA S/O- LT. GHATU MIYA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
38: RAHMAN MIYA S/O- LT. ALAUDDIN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
39: ANOWAR MIYA S/O- LT. MANIR MIYA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
40: MATIYAR RAHMAN @ MATIYAR MIA S/O- MALEK MIYA @ ABDUL MALEK MIYA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 11/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
41: RAMJAN ALI MIYA S/O- LT. ABU BAKKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
42: MD CHANDU MIYA S/O- LAL MIYA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
43: RUP KHAN S/O- LT. NAWAZ KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
44: BULBUL MIA S/O- LAL MIYA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 12/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
45: AHAMMAD ALI S/O- SEKENDAR ALI PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
46: SEKANDAR ALI S/O- LT. TORAF ALI @ TORAB ALI PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
47: SATTAR DEWAN S/O- LT. MUTALEB DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
48: SAHAJAHAN MIYA S/O- ABDUL BAREK PERMANENT RESIDENT OF- VILLAGE -GANAKPARA Page No.# 13/27
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
49: MAINUL SIKDAR S/O- LT. MATI SIKDAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
50: ASMA KHATUN W/O- LT. FALU KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
51: MOKTAR ALI MIYA S/O- LT. ALAL PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
52: DALIMAN NESSA D/O- LT. JAHUR MIYA W/O- LT. HIKMAT Page No.# 14/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
53: KHUDEJA BEGUM D/O- LT. BASER KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
54: ATIKUL ISLAM S/O- LT. HAZRAT MIAH PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
55: ZAKIR HUSSAIN S/O- LT. NOWAB ALI DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
56: SATTAR MOLLA S/O- LT. HAYET @ CHANU MULLA Page No.# 15/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
57: ABDUL MIYA@ ABUL MIYA S/O- LT. GHATU MIYA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
58: RABIAL DEWAN S/O- LT. MOTLEB DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
59: TAIBAR RAHMAN MIYA S/O- LT. ANJU MIA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
60: KALAM KHAN S/O- LT. FALU KHAN Page No.# 16/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
61: AYUB KHAN S/O- LT. HAKIM @HAKIM KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
62: RABIAL KHANDAKAR S/O- LT. ABDUL HAI KHANDAKAR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
63: ATOAR ALI S/O- LT. RAJAB ALI PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
64: IDRIS DEWAN S/O- ATOWAR DEWAN Page No.# 17/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
65: HANIF ALI S/O- LT. ABU BAKKAR ALI PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
66: JAMIR KHAN S/O- LT. KARIM KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
67: KHALIL MIYA S/O- LT. JALAL UDDIN @ JALAL MIA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
68: EAR UDDIN S/O- LT. TOTAM MIYA Page No.# 18/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
69: RAHIM MIYA S/O- LT. AMIR PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
70: JAKIR HUSSAIN S/O- LT. KURPAN MIYA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
71: SAFIKUL KHAN S/O- HASMAT KHA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
72: MD HAFIJUR MIA @ MD HAFIJUR RAHMAN MIA S/O- MD LAL MIA Page No.# 19/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
73: NURUL ISLAM KHAN S/O- SALU KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
74: GOLAP KHAN S/O- JULMAT KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
75: JALIL DEWAN S/O- LT. ABDUL ALI PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
76: SURPAN KHAN S/O- LT. CHULTAN KHAN Page No.# 20/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
77: SHAHIDUL ISLAM S/O- JULMAT KHAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
78: EUSUF ALI DEWAN S/O- LT. ABDUS SAMAD DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
79: SADEK ALI DEWAN @ SADEK ALI S/O- LT. ABDUS SAMAD DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
80: JAMAL MIA @ SAH JAMAL MIA S/O- LAL MIA Page No.# 21/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
81: MAJIBAR MIA S/O- ANJU MIA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
82: KURPAN MOLLA S/O- LT. FALU MOLLA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
83: SHAHIDUL DEWAN S/O- LT. HAIDAR DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
84: MAJJAM DEWAN S/O- LT. HAIDAR DEWAN Page No.# 22/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
85: BASSORUDDIN MOLLAH S/O- LT. SUMESH MOLLA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
86: ACHARUDDIN MOLLA @ BACHU MOLLA S/O- LT. SUMESH MOLLA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
87: TAYBAR DEWAN S/O- LT. ABDUL ALI DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
88: RAHMAN DEWAN S/O- LT. MOTALEB Page No.# 23/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
89: RAHIZ UDDIN DEWAN S/O- LT. SAHEB ALI DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
90: ABDUL BAREK MIA S/O- LT. ABUBAKKAR ALI PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
91: ABDUL KADER S/O- LT. ABDUL ROUF @ ROUP MIA PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
92: ASAN UDDIN MIA @ ACHAN MIA S/O- LT. SABUMIA @ ABU MIA Page No.# 24/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
93: TAJUDDIN DEWAN S/O- MONNAF DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
94: BILLAL HUSSAIN S/O- LT. MUNNAF DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
95: NAJRUL DEWAN S/O- LT. HAIDAR DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
96: MONOWAR DEWAN S/O- LT. HAIDAR DEWAN Page No.# 25/27
PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305.
97: JULFIKKAR DEWAN S/O- LT. ABDUL MAJID DEWAN PERMANENT RESIDENT OF- VILLAGE -GANAKPARA
P.O.- MAKRIKUCHI
P.S.- TARABARI
DIST.- BARPETA ASSAM PIN - 781305
VERSUS
THE STATE OF ASSAM AND 3 ORS. REPRESENTED BY ITS COMMISSIONER AND SECRETARY, GOVERNMENT OF ASSAM, REVENUE DEPARTMENT, DISPUR, GUWAHATI, ASSAM- 781006.
2:THE DEPUTY COMMISSIONER BARPETA
ASSAM - 781301.
3:THE ADDITIONAL DEPUTY COMMISSIONER (REVENUE) BARPETA
ASSAM - 781301.
4:THE CIRCLE OFFICER CHENGA REVENUE CIRCLE CHENGA ASSAM - 781305
Advocate for the Petitioner : MR S BORTHAKUR Page No.# 26/27
Advocate for the Respondent : SC, REVENUE
BEFORE HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER 06.10.2023 Heard Mr. S. Borthakur, learned counsel for the petitioners.
The writ petitioners herein are seeking protection from imminent danger of
eviction from the land under their occupation.
Also heard Mr. R. Borpujari, learned Standing Counsel, Revenue Department,
Assam appearing for the respondents, who has questioned the maintainability
of the writ petition inter-alia contending that the matter stands covered under
the judgment and order dated 17.01.2023 passed by the learned Single Judge
in WP(C) No.3003/2022 as well as the judgment dated 18.07.2005 passed by the
Revenue Boaard, Assam in Case No.22RA(B)/2004 which orders have already
attained finality in the eyes of law. Moreover, submits Mr. Borpujari, the
petitioners do not have any semblance of right in respect of the land which
belongs to Pirala Satra in the district of Barpeta. Mr. Borpujari, however, seeks a
week's time to file a short affidavit assailing the maintainability of the writ
petition.
In view of the submission made by the learned departmental counsel, this
matter is directed to be posted again on 17.10.2023 for motion, as a fixed item.
The affidavit on behalf of the respondents be filed on or before 16.10.2023 by
serving advance copy upon the petitioners' counsel.
Till the next date fixed, no coercive action shall be initiated against the Page No.# 27/27
petitioners.
List on 17.10.2023.
JUDGE
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