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State Bank Of India vs Pallabh Bhowmick And 4 Ors
2023 Latest Caselaw 4133 Gua

Citation : 2023 Latest Caselaw 4133 Gua
Judgement Date : 5 October, 2023

Gauhati High Court
State Bank Of India vs Pallabh Bhowmick And 4 Ors on 5 October, 2023
                                                                Page No.# 1/3

GAHC010232752022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/364/2022

         STATE BANK OF INDIA
         REP. BY ASSTT. GENERAL MANAGER, STATE BANK OF INDIA, GUWAHATI
         BRANCH, PANBAZAR, GUWAHATI- 781001 DIST.- KAMRUP (METRO),
         ASSAM.



         VERSUS

         PALLABH BHOWMICK AND 4 ORS.
         S/O LATE P.R. BHOWMICK,
         R/O HOUSE NO. 2, HILL SIDE COLONY, GATE NO. 1, MALIGAON,
         GUWAHATI, P.O.- MALIGAON RAILWAY HEADQUARTER, P.S.- JALUKBARI,
         PIN- 781011.

         2:THE OMBUDSMAN
          RESERVE BANK OF INDIA
          STATION ROAD
          GUWAHATI- 781001.

         3:LOUIS PHILIPPE
         A DIVISION OF ADITYA BIRLA FASHION AND RETAIL LIMITED
          REPRESENTED BY ITS VICE PRESIDENT AND SALES DIRECTOR
          HAVING ITS REGISTERED OFFICE AT DIVYASHREE 77 TOWN CENTRE
          KH NO. 118/110/1
          BUILDING 2
         YEMALUR POST
          BENGALURU- 560037.

         4:PAPENDER KUMAR
          S/O BHAGIRATH SINGH
          R/O BIJNOR
          UTTAR PRADESH- 246764.
                                                                   Page No.# 2/3

            5:DCP (CRIME)
             KAMRUP (METRO)
             GUWAHATI

Advocate for the Petitioner   : MR. A PARVEZ

Advocate for the Respondent : GA, ASSAM




             Linked Case : I.A.(Civil)/3443/2022

            STATE BANK OF INDIA
            REP. BY ASSTT. GENERAL MANAGER
            STATE BANK OF INDIA
            GUWAHATI BRANCH
            PANBAZAR
            GUWAHATI- 781001 DIST.- KAMRUP (METRO)
            ASSAM.


             VERSUS

            PALLABH BHOWMICK AND 4 ORS.
            S/O LATE P.R. BHOWMICK
             R/O HOUSE NO. 2
             HILL SIDE COLONY
             GATE NO. 1
             MALIGAON
             GUWAHATI
             P.O.- MALIGAON RAILWAY HEADQUARTER
             P.S.- JALUKBARI
             PIN- 781011.

            2:THE OMBUDSMAN
            RESERVE BANK OF INDIA
             STATION ROAD
             GUWAHATI- 781001.
             3:LOUIS PHILIPPE
            A DIVISION OF ADITYA BIRLA FASHION AND RETAIL LIMITED
             REPRESENTED BY ITS VICE PRESIDENT AND SALES DIRECTOR
             HAVING ITS REGISTERED OFFICE AT DIVYASHREE 77 TOWN CENTRE
             KH NO. 118/110/1
             BUILDING 2
            YEMALUR POST
                                                                     Page No.# 3/3

                BENGALURU- 560037.
                4:PAPENDER KUMAR
                S/O BHAGIRATH SINGH
                R/O BIJNOR
                UTTAR PRADESH- 246764.
                5:DCP (CRIME)
                KAMRUP (METRO)
                DIST.- KAMRUP
                GUWAHATI.
                ------------
                Advocate for : MR. A PARVEZ
                Advocate for : GA
                ASSAM appearing for PALLABH BHOWMICK AND 4 ORS.



                                          BEFORE
                         HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
                            HONOURABLE MR. JUSTICE KARDAK ETE

                                          ORDER

05-10-2023 (Lanusungkum Jamir, J)

Heard Mr. A. Parvez, learned counsel representing the appellant. Also heard Mr. Pallabh Bhowmick/respondent No. 1 in person; Mr. P. Hazarika, learned counsel for the respondent No. 2 and Mr. D.K. Sarma, learned counsel for respondent No. 5.

Hearing concluded.

Judgment reserved.

                                                      JUDGE             JUDGE

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