Khalilur Rahman vs The State Of Assam Cbi
2023 Latest Caselaw 4087 Gua

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GAHC010006592009




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./210/2009

            KHALILUR RAHMAN
            S/O LT. MOTIUR RAHMAN HAZARIKA, VILL. BOGIDAL SINGHADOWR, P.S.
            SIVASAGAR, DIST. SIVASAGAR, ASSAM.

            VERSUS

            THE STATE OF ASSAM CBI
            GUWAHATI

Advocate for the Petitioner   : MR. N K BARUA

Advocate for the Respondent : MR. S C KEYAL, SC, CBI


                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                           ORDER

03.10.2023

Heard Mr. D. Talukdar, learned counsel for the appellant and also heard Mr. M. Haloi, learned Special Public Prosecutor, CBI, appearing for the respondent.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant