Subhra Sabhapandit vs The State Of Assam And 7 Ors
2023 Latest Caselaw 4084 Gua

                                                                    Page No.# 1/4

GAHC010086412022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2988/2022

         SUBHRA SABHAPANDIT
         W/O- DR. RANJAN CHAKRABORTY
         R/O- HOUSE NO.10, OPPOSITE BAKUL PATH, NH 37, P.S- JALUKBARI, DIST-
         KAMRUP (M), ASSAM



         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, HIGHER EDUCATION DEPARTMENT, DISPUR,
         GUWAHATI-781006

         2:THE DIRECTOR

          OF HIGHER EDUCATION
          ASSAM
          KAHILIPARA
          GUWAHATI-781019

         3:THE PRESIDENT OF GOVERNING BODY
          NALBARI COLLEGE
          NALBARI
         ASSAM
          PIN-781335

         4:THE SELECTION COMMITTEE
          REP. BY ITS CHAIRMAN
          NALBARI COLLEGE
          NALBARI
         ASSAM
         PIN-781335
                                                                Page No.# 2/4

            5:THE PRINCIPAL CUM SECRETARY
             NALBARI COLLEGE
             NALBARI
            ASSAM
            PIN-781335

            6:CHANDANA DEKA
             D/O- PROF. GIRISH CH. DEKA
            R/O- BIDYAPUR
            P.O AND DIST- NALBARI
             WARD NO- 3
            ASSAM

            7:MAHENDRA NARAYAN CHOUDHURY BALIKA MAHAVIDYALAYA
             REP. BY ITS PRESIDENT OF GOVERNING BODY
             NALBARI
            ASSAM
            PIN-781335

            8:THE PRINCIPAL
             MAHENDRA NARAYAN CHOUDHURY BALIKA MAHAVIDYALAYA

            NALBARI
            PIN-781335
            ASSA

Advocate for the Petitioner   : MR S SARMAH

Advocate for the Respondent : SC, HIGHER EDU




             Linked Case : I.A.(Civil)/3505/2022

            CHANDANA DEKA
            D/O- PROF. GIRISH CH. DEKA R/O- BIDYAPUR
            P.O AND DIST- NALBARI
            WARD NO- 3
            ASSAM


             VERSUS

            SUBHRA SABHAPANDIT AND 7 ORS.
            W/O- DR. RANJAN CHAKRABORTY R/O- HOUSE NO.10
                                                    Page No.# 3/4

OPPOSITE BAKUL PATH
NH 37
P.S- JALUKBARI
DIST- KAMRUP (M)
ASSAM

2:THE STATE OF ASSAM

REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE DIRECTOR OF HIGHER EDUCATION

ASSAM
KAHILIPARA
GUWAHATI-781019
4:THE PRESIDENT OF GOVERNING BODY
NALBARI COLLEGE
NALBARI
ASSAM
PIN-781335
5:THE SELECTION COMMITTEE

REP. BY ITS CHAIRMAN
NALBARI COLLEGE
NALBARI
ASSAM PIN-781335
6:THE PRINCIPAL CUM SECRETARY

NALBARI COLLEGE
NALBARI
ASSAM PIN-781335.
7:MAHENDRA NARAYAN CHOUDHURY BALIKA MAHAVIDYALAYA
REP. BY ITS PRESIDENT OF GOVERNING BODY
NALBARI
ASSAM PIN-781335
8:THE PRINCIPAL

MAHENDRA NARAYAN CHOUDHURY BALIKA MAHAVIDYALAYA
NALBARI
PIN-781335
ASSAM
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
EDU appearing for SUBHRA SABHAPANDIT AND 7 ORS.
                                                                  Page No.# 4/4




                                 BEFORE
                HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                  ORDER

Date : 03.10.2023

Heard Mr. Mr. I. Choudhury, learned Senior counsel, assisted by Mr. S. Hazarika, learned counsel for the petitioner. Also heard Mr. S.Das, learned standing counsel, Higher Education for the respondent Nos. 1 and 2; Mr. P. Bhardwaj, learned counsel for respondent Nos.3, 4 and 5; Mr. K.N. Choudhury, learned Senior counsel, assisted by Mr. J. Patowary, learned counsel for respondent No.6 and Mr. M. Sharma, learned counsel for respondent Nos.7 and

8.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant