Sushil Kumar Agarwalla vs Gyanendra Dev Tripathi And Anr
2023 Latest Caselaw 4662 Gua

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GAHC010157132023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/427/2023

            SUSHIL KUMAR AGARWALLA
            S/O- PURNACHANDRA AGARWALLA ,
            R/O- GOGAMUKH,
            P.O AND P.S- GOGAMUKH,
            DIST- DHEMAJI, ASSAM, PIN-787034



            VERSUS

            GYANENDRA DEV TRIPATHI AND ANR
            PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM, REVENUE AND D.M
            DEPARTMENT DISPUR, GUWAHATI-6

            2:ANKUR BHARALI
             DEPUTY COMMISSIONER
             DIST- DHEMAJI
            ASSAM
             PIN-78705

Advocate for the Petitioner   : MR. M R LASKAR

Advocate for the Respondent : MR. D SAIKIA (r-1,2)




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

17-11-2023 Heard Shri N. Sarma, learned counsel for the petitioner.

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Shri S. Dutta, learned counsel for the respondent no. 1 has however submitted that as per instructions received, 23.11.2023 has been fixed for hearing of the matter connected to the judgment and order which is the subject matter of this contempt petition.

In view of the above submissions, list this case in the 3 rd week of December, 2023 on which date, this Court may be apprised of the outcome/status of the hearing.

JUDGE

Comparing Assistant