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Page No.# 1/4 vs The Management Of Oil And Natural ...
2023 Latest Caselaw 4540 Gua

Citation : 2023 Latest Caselaw 4540 Gua
Judgement Date : 7 November, 2023

Gauhati High Court
Page No.# 1/4 vs The Management Of Oil And Natural ... on 7 November, 2023
                                                                Page No.# 1/4

GAHC010122992014




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1012/2014

         BIBHUCHARAN DUTTA and 15 ORS
         S/O KHAGENDRA NATH DUTTA, R/O NICHUKGAON, P.O. KOLIYONI, DIST-
         JORHAT, ASSAM

         2: BIPUL BHUYAN
          S/O BINOD BHUYAN
          R/O 1NO. RAJBARIGAON
          P.O. RAJBARI
          DIST- LAKHIMPUR
         ASSAM

         3: SUREN CHUTIA
          S/O GENDHELA CHUTIA
          R/O RAJABAHARGAON
          P.O. RAJABAHAR
          DIST- JORHAT
         ASSAM

         4: RABIN BORGOHAIN
          S/O MAHENDRA NATH BORGOHAIN
          R/O GORIAPATHERGAON
          P.O. ROBIGAON
          DIST- JORHAT
         ASSAM

         5: SAJADUL HUSSAIN
          S/O KHIJNUR ALI
          R/O BALIGAON
          P.O. KOKILAMUKH
          DIST- JORHAT
         ASSAM

         6: MOHENDRA SAIKIA
          S/O GOLUK SAIKIA
                               Page No.# 2/4

R/O RAJABAHAR GAON
P.O. RAJABAHAR
DIST- JORHAT
ASSAM

7: SURESH BORA
 S/O LT. MAHESWAR BORA
 R/O ALENGMORA
 P.O. ALENGMORA
 DIST- JORHAT
ASSAM

8: JITU DUTTA
 S/O LT. JUGEN DUTTA
 R/O VILL. 1NO. LAKHIMIKHAT
 P.O. KOLIONI
 DIST- JORHAT
ASSAM

9: PULIN CH. DUTTA
 S/O LT. KANU RAM DUTTA
 R/O NOWBOISHAGAON
 P.O. DESAI NAGAR
 DIST- JORHAT
ASSAM

10: GOKUL MILI
 S/O SRI JOGGESWAR MILI
 R/O ARUNAMUKH MISHING GAON
 P.O. OUGURI MISHING
 DIST- JORHAT
ASSAM

11: RAMESH GOGOI
 S/O SRI TARANATH GOGOI
 R/O HATIMURIYA GAON
 P.O. CHARINGIYA PUKHURI
 DIST- SIVASAGAR
ASSAM

12: TONKESEAR SAIKIA
 S/O LT. KAMALESWAR SAIKIA
 R/O LATIF NAGAR
 P.O. CHINNAMARA
 DIST- JORHAT
ASSAM

13: RIKHESWAR KACHARI
                                                       Page No.# 3/4

S/O AAPUTA KACHARI
R/O CHORAIMARI JITPURGAON
DIST- GOLAGHAT
ASSAM

14: ANANTA KALITA
 S/O LT. BABAI KALITA
 R/O GOROKHIADOLE
 P.O. GOROKHIADOLE
 DIST- JORHAT
ASSAM

15: PROBIN CH. BORAH
 S/O LT. RUPRAM BORAH
 R/O MELENGKATH GOAN
 P.O. BORKHELIA
 DIST- JORHAT
ASSAM

16: MOHENDRA SAIKIA
 S/O LT. TANKESWAR SAIKIA
 R/O 1 KAKOTI KURI GAON
 P.O. MELAMATI
 DIST- JORHAT
ASSA

VERSUS

THE MANAGEMENT OF OIL AND NATURAL GAS CORPORATION LTD. and 4
ORS
SIVASAGAR-785697, DIST- SIVASAGAR, ASSAM

2:THE OIL AND NATURAL GAS CORPORATION LTD.
 REPRESENTED BY ITS CHAIRMAN
 JEEVAN BHARATI BUILDING
TOWER-II
 CONNAUGHT CIRCUS
 NEW DELHI-110001

3:THE DY. GENERAL MANAGER MM
 EXPLORATION BUSINESS GROUP EASTERN REGION BUSINESS CENTRE
 SIVASAGAR
ASSAM
 PIN-785697

4:THE UNION OF INDIA
 REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
 MINISTRY OF LABOUR and EMPLOYMENT
                                                                                   Page No.# 4/4

             SHRAM SHAKTI BHAWAN
             RAFI MARG
             NEW DELHI-110001

            5:THE PRESIDING OFFICER
             CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
             GUWAHATI
            ASSAM
             R.K. MISSION ROAD
             KENDRIYA SHRAM SADAN
             2ND FLOOR
             BIRUBARI
             GHY-1

Advocate for the Petitioner   : MR.R KALITA

Advocate for the Respondent : MR.G N SAHEWALLA




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

07.11.2023 Heard Mr. B. D. Konwar, learned senior counsel assisted by Mr. J. Singh, learned

counsel appearing for the writ petitioners. Also heard Mr. G. N. Sahewalla,

learned senior counsel assisted by Ms. B. Baishya, learned counsel for the

respondents.

Arguments concluded.

Judgment reserved.

JUDGE

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