Sheikh Nekibuddin Ahmed vs The Principal Secretary And 6 Ors
2023 Latest Caselaw 4526 Gua

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GAHC010154222023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/270/2023

         SHEIKH NEKIBUDDIN AHMED
         S/O SHEIKH SULEMAN ALI AHMED, R/O VILL- RAJNAGAR, WARD NO. 11,
         NALBARI TOWN, P.O. AND DIST-NALBARI (ASSAM)

         VERSUS

         1. THE PRINCIPAL SECRETARY AND 6 ORS.
         HEALTH AND WELFARE DEPARTMENT TO THE GOVERNMENT OF ASSAM,
         DISPUR, GUWAHATI-781006.

         2:THE DIRECTOR OF MEDICAL EDUCATION, ASSAM
          KHANAPARA, GUWAHATI-22

         3:THE PRINCIPAL CUM CHIEF SUPERINTENDENT
          GUWAHATI MEDICAL COLLEGE AND HOSPITAL
          BHANGAGARH, GUWAHATI-781032

         4:THE ACADEMIC REGISTRAR, GAUHATI UNIVERSITY,
          JALUKBARI, GUWAHATI-781014

         5:SRIMANTA SANKARDEVA UNIVERSITY OF HEALTH SCIENCES
          REP. BY ACADEMIC REGISTRAR,
          2ND FLOOR, GAUHATI MEDICAL COLLEGE BUILDING
          GAUHATI MEDICAL COLLEGE HILL-TOP ROAD
          NARKASHUR HILLTOP, BHANGAGARH, GHY,
         ASSAM-781032.

         6:THE ACADEMIC REGISTRAR
          SRIMANTA SANKARVEVA UNIVERSITY OF HEALTH SCIENCES
          2ND FLOOR, GAUHATI MEDICAL COLLEGE BUILDING
          GAUHATI MEDICAL COLLEGE HILL-TOP ROAD
          NARKASHUR HILLTOP, BHANGAGARH, GHY
         ASSAM 781032.
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           7:NATIONAL MEDICAL COMMISSION
            REP. BY ITS CHAIRMAN POCKET 14
            SECTOR 8, DWARKA PHASE-1, NEW DELHI-110077
            UNDERGRADUATE MEDICAL EDUCATION BOARD NATIONAL MEDICAL
           COMMISSION, POCKET 14, SECTOR 8
            DWARKA PHASE-1, NEW DELHI- 110077

For the Appellant             : Mr. B.D. Das, Senior Advocate assisted by
                                Ms. R. Deka, Advocate.

For the Respondent(s)     :    Mr. D.P.     Borah,   Standing   Counsel,    Health

Department.

: Mr. D.K. Baidya, Standing Counsel, NMC for respondent No.7.

BEFORE HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KARDAK ETE

06.11.2023

Arguments heard.

Judgment is reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant