The Bajaj Allianz General ... vs Ful Bhanu And 7 Ors
2023 Latest Caselaw 4519 Gua

                                                               Page No.# 1/3

GAHC010219512023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                          I.A.(Civil)/3224/2023

         THE BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE GE PLAZA
         AIRPORT ROAD
         NERADA
         PUNE- 411006 AND NORTH EASTERN REGIONAL OFFICE AT SREEJI TOWER
         2ND FLOOR
         C/O GAUHATI TEA WAREHOUSING PVT. LTD.
         ADJACENT TO MAHINDRA SHOWROOM
         CHRISTIANBASTI
         GUWAHATI- PIN- 781005
         KAMRUP METROPOLITAN DISTRICT
         ASSAM. (REP. BY ITS LEGAL EXECUTIVE
         CLAIMS DEPARTMENT
         MR. NAYANJYOTI CHOUDHURY)
         AGE 33 YEARS .


          VERSUS

         FUL BHANU AND 7 ORS.
         W/O LATE LAL MAMUD ALI
         VILL.- MADHAPUR
         P.O.- NAKUCHI PATHAR
         P.S. AND DIST.- BARPETA
         ASSAM
         PIN- 781352.

         2:SADDAM HUSSAIN
         S/O LATE LAL MAMUD ALI

         VILL.- MADHAPUR
         P.O.- NAKUCHI PATHAR
                                                     Page No.# 2/3

P.S. AND DIST.- BARPETA
ASSAM
PIN- 781352.
3:NAJNINA KHATUN @ NAJMINA KHATUN
D/O LATE LAL MAMUD ALI

VILL.- MADHAPUR
P.O.- NAKUCHI PATHAR
P.S. AND DIST.- BARPETA
ASSAM
PIN- 781352.
4:SANIDUL HUSSAIN
S/O LATE LAL MAMUD ALI

VILL.- MADHAPUR
P.O.- NAKUCHI PATHAR
P.S. AND DIST.- BARPETA
ASSAM
PIN- 781352.
5:ABTARA BEGUM
D/O LATE LAL MAMUD ALI

VILL.- MADHAPUR
P.O.- NAKUCHI PATHAR
P.S. AND DIST.- BARPETA
ASSAM
PIN- 781352.
6:JAHEDUL ISLAM
S/O NURUL HAQUE

VILL.- LURFURIA
P.O.- SITOLY
DIST.- BARPETA
ASSAM
PIN- 781314.
7:RAHIM UDDIN AHMED
S/O MONGIA ALI

VILL.- GOBINDAPUR
P.O.- SITOLY
DIST.- BARPETA
ASSAM
PIN- 781314.
------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : appearing for FUL BHANU AND 7 ORS.
                                                                                 Page No.# 3/3


                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

06.11.2023 Since the connected appeal has been admitted for hearing, the Judgment and Award dated 28.06.2023 passed by the learned Member, MACT, Barpeta in MAC Case No. 126/2021 shall remain stayed till disposal of the appeal, subject to deposit of 30% of the awarded amount in the Registry of this Court in next four weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant