National Insurance Company ... vs Jina Beypi And 3 Ors
2023 Latest Caselaw 4518 Gua

                                                             Page No.# 1/3

GAHC010245362023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                    I.A.(Civil)/3267/2023

         NATIONAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE.


          VERSUS

         JINA BEYPI AND 3 ORS.
         W/O LATE CHANDRA TIMUNG
          VILL.- ARTUKEKANG (TIMUNG GAON)
          P.O.- DONKAMUKAM
          P.S.- BAITHALANGSO
          DIST.- KARBI ANGLONG
          ASSAM
          PIN- 782485. PRESENT ADDRESS- C/O SRI R.C. SUT
          SILPUKHURI
          KARNACHAL
          GUWAHATI
          DIST.- KAMRUP(M)
          ASSAM
          PIN- 781003.

         2:AMBIKA TIMUNGPI
         D/O LATE CHANDRA TIMUNG

         VILL.- ARTUKEKANG (TIMUNG GAON)
         P.O.- DONKAMUKAM
         P.S.- BAITHALANGSO
         DIST.- KARBI ANGLONG
                                                      Page No.# 2/3

 ASSAM
 PIN- 782485.
PRESENT ADDRESS- C/O SRI R.C. SUT
 SILPUKHURI
 KARNACHAL
 GUWAHATI
 DIST.- KAMRUP(M)
 ASSAM
 PIN- 781003.
(BEING MINOR
 REP. BY THE RESPONDENT NO. 1).
 3:HARILONG TIMUNG
S/O LATE CHANDRA TIMUNG

VILL.- ARTUKEKANG (TIMUNG GAON)
 P.O.- DONKAMUKAM
 P.S.- BAITHALANGSO
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782485.
PRESENT ADDRESS- C/O SRI R.C. SUT
 SILPUKHURI
 KARNACHAL
 GUWAHATI
 DIST.- KAMRUP(M)
 ASSAM
 PIN- 781003.
(BEING MINOR
 REP. BY THE RESPONDENT NO. 1).
 4:PRONOJIT DAS
S/O LATE JOGOMOHAN DAS

VILL.- ATIGAON
P.O.- BAKALIA
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
------------
Advocate for : MR T KALITA
Advocate for : appearing for JINA BEYPI AND 3 ORS.
                                                                               Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

06.11.2023 Since the connected appeal has been admitted for hearing, the Judgment and Award dated 08.08.2023 passed by the learned Member, MACT No. 3, Kamrup (Metro), Guwahati in MAC Case No. 1255/2019 shall remain stayed till disposal of the appeal, subject to deposit of 20% of the awarded amount in the Registry of this Court in next four weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant