National Insurance Co. Ltd vs Jogendra Mandal And Anr
2023 Latest Caselaw 2218 Gua

                                                                 Page No.# 1/2

GAHC010076922023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                 I.A.(Civil)/1086/2023

         NATIONAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ONE OF THE REGIONAL OFFICE AT M.S.S. PATH
         BHANGAGARH
         GUWAHATI- 781005.


          VERSUS

         JOGENDRA MANDAL AND ANR.
         S/O KANAI MANDAL
          VILL.- BESIMARI
          P.S. AND DIST.- BARPETA
          ASSAM
          PIN- 781301.

         2:RABINDRA NATH SARKAR
         S/O NIATYANANDA SARKAR

         VILL.- ERARTARY

         P.S. AND DIST.- BARPETA
         ASSAM
          PIN- 781301.
          ------------
         Advocate for : MR. A J SAIKIA
         Advocate for : appearing for JOGENDRA MANDAL AND ANR.
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                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

26.05.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 07.02.2023 passed by the learned Commissioner, Workmen's/Employee's Compensation, Kamrup, Guwahati WC Case No. 25/2014 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant