Dipankar Das vs The State Of Assam And 5 Ors
2023 Latest Caselaw 2124 Gua

                                                                   Page No.# 1/5

GAHC010203712021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/6455/2021

         DIPANKAR DAS
         S/O. DIGENDRA CHANDRA DAS, VILL. PIRNAGAR, P.O. JALALPUR, P.S.
         KATIGORAH, DIST. CACHAR, ASSAM, PIN-788816.



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
         ENVIRONMENT AND FOREST DEPTT., DISPUR, GUWAHATI-06.

         2:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF
         FOREST

          ASSAM
          PANJABARI
          GUWAHATI-781037.

         3:THE CHIEF CONSERVTOR OF FORESTS

          SOUTHERN ASSAM CIRCLE
          SILCHAR
          DIST. CACHAR
          PIN-788001.

         4:DIVISIONAL FOREST OFFICER

          KARIMGANJ FOREST (T)
          DHARAKUNA
          DIST. KARIMGANJ
          ASSAM
          PIN-788712.
                                                                Page No.# 2/5

            5:PURNAM DEB
             C/O. DIVISIONAL FOREST OFFICER
             KARIMGANJ FOREST (T)
             DHARAKUNA
             DIST. KARIMGANJ
            ASSAM
             PIN-788712.

            6:DEBOJIT DEB

             C/O. DIVISIONAL FOREST OFFICER
             KARIMGANJ FOREST (T)
             DHARAKUNA
             DIST. KARIMGANJ
             ASSAM
             PIN-788712

Advocate for the Petitioner   : MR. S B LASKAR

Advocate for the Respondent : SC, FOREST




            WITH


            WP(C)/6210/2021

            DIPANKAR DAS
            S/O DIGENDRA CHANDRA DAS
            VILL-PIRNAGAR
            P.O.-JALALPUR
            P.S.-KATIGORAH
            DIST-CACHAR
            ASSAM
            PIN-788816


             VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM
            ENVIRONMENT AND FOREST DEPARTMENT
            DISPUR
                                                       Page No.# 3/5

GUWAHATI-6

2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
ASSAM
PANJABARI
 GUWAHATI-37
 3:THE CHIEF CONSERVATOR OF FORESTS
 SOUTHERN ASSAM CIRCLE
SILCHAR
 DIST-CACHAR
 PIN-788001
 4:DIVISIONAL FOREST OFFICER
 KARIMGANJ FOREST (T)
DHARAKUNA
 DIST- KARIMGANJ
ASSAM
 PIN-788712
 ------------
Advocate for : MR. S B LASKAR
Advocate for : SC
 FOREST appearing for THE STATE OF ASSAM AND 3 ORS



WITH


WP(C)/577/2022

DIPANKAR DAS
S/O DIGENDRA CHANDRA DAS
VILL-PIRNAGAR
P.O.-JALALPUR
P.S.-KATIGORAH
DIST-CACHAR
ASSAM
PIN-788816


VERSUS

THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-6
                                                       Page No.# 4/5


2:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST
ASSAM
PANJABARI
 GUWAHATI-781037
 3:THE CHIEF CONSERVATOR OF FORESTS
 SOUTHERN ASSAM CIRCLE
SILCHAR AND CHAIRMAN OF BID EVALUATION COMMITTEE
 DIST- CACHAR
ASSAM
 PIN-788001
 4:DIVISIONAL FOREST OFFICER
 KARIMGANJ FOREST (T)
DHARAKUNA
 DIST- KARIMGANJ
ASSAM
 PIN-788712
 5:PURNAM DEB
S/O PRASANTA DEB
VILL- BONGRAM
 P.O.-BHAGABAZAR
 P.S.-DHOLAI
 DIST- KARIMGANJ
ASSAM
 PIN-788120
 6:DEBOJIT DEB
S/O DIPANKAR DEB
VILL- BONGRAM
 P.O.-BHAGABAZAR
 P.S.-DHOLAI
 DIST- KARIMGANJ
ASSAM
 PIN-788120
 ------------
Advocate for : MR. S B LASKAR
Advocate for : SC
 FOREST appearing for THE STATE OF ASSAM AND 5 ORS.
                                                                       Page No.# 5/5

                                     BEFORE

                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                      ORDER

23.05.2023

Heard Mr. S.B. Laskar, learned counsel for the petitioner. Also heard Mr. D.Gogoi, learned Standing Counsel, Forest Department and Mr. S.D. Purkayastha, learned counsel for the respondent no. 5 as well as Mr. B.K. Das, learned counsel for the respondent no. 6.

The matter has been reserved.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant