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National Insurance Company Ltd vs Rashmi Saikia And Anr
2023 Latest Caselaw 2112 Gua

Citation : 2023 Latest Caselaw 2112 Gua
Judgement Date : 22 May, 2023

Gauhati High Court
National Insurance Company Ltd vs Rashmi Saikia And Anr on 22 May, 2023
                                                               Page No.# 1/2

GAHC010140082022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/1309/2023

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD
         BHANGAGARH
         GUWAHATI.


          VERSUS

         RASHMI SAIKIA AND ANR.
         W/O- SRI BIPUL SAIKIA
         R/O- VILL.- CHEWANI GAON
         P.O. RONGAMATI
         P.S. DERGAON
         DIST. GOLAGHAT
         ASSAM
         PIN- 785614.

         2:HIRAN JYOTI GOGOI
         S/O- SRI DEBENDRA NATH GOGOI
          R/O- VILL.- CHANDMARI
         WARD NO. 9
          P.O.
          P.S. AND DIST. GOLAGHAT
         ASSAM
          PIN- 785621.
          ------------
         Advocate for : MR. R GOSWAMI
         Advocate for : appearing for RASHMI SAIKIA AND ANR.
                                                                    Page No.# 2/2



                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    O R D E R

22.05.2023

Heard the learned counsel Mr. R. Goswami appearing for the applicant.

Since the connected MAC appeal has been admitted for hearing, the judgment and award dated 01.04.2022 passed by the learned Member, MACT, Golaghat in MAC Case No.59/2015 shall remain stayed till disposal of the appeal.

The Interlocutory Application accordingly stands disposed of.

JUDGE

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