Hdfc Ergo General Insurance Co. ... vs Ramisha Khatun And 4 Ors
2023 Latest Caselaw 2104 Gua

                                                              Page No.# 1/3

GAHC010075422023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/1360/2023

         HDFC ERGO GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE
         H.T. PAREKH MARG
         169
         BACBAY RECLAMATION
         MUMBAI 400020 AND ITS GUWAHATI BRANCH OFFICE AT ADITYAM
         BUILDING
         6TH FLOOR
         LACHIT NAGAR
         GS ROAD
         GUWAHATI
         ASSAM
         PIN- 781007.


          VERSUS

         RAMISHA KHATUN AND 4 ORS.
         W/O LATE ALAUDDIN KHAN
         VILL.- BARBALA
         P.S.- HOWLY
         DIST.- BARPETA
         ASSAM
         PIN- 781316.

         2:ROUSHHANARA KHANAM
         D/O LATE ALAUDDIN KHAN

         VILL.- BARBALA

         P.S.- HOWLY
          DIST.- BARPETA
         ASSAM
          PIN- 781316.
                                                                          Page No.# 2/3

             3:JARINA KHATUN
             M/O LATE ALAUDDIN KHAN

             VILL.- BARBALA

             P.S.- HOWLY
              DIST.- BARPETA
             ASSAM
              PIN- 781316.
              4:MINTU NATH
             S/O PROMOD NATH

             VILL.- HOWLY TOWN
             W/N- 2

             P.O. AND P.S.- HOWLY
              DIST.- BARPETA
             ASSAM
              PIN- 781316.
              5:HANIF AZIZ
             S/O ABDUL AZIZ

             VILL.- HOWLY TOWN
             W/N- 1

             P.O. AND P.S.- HOWLY
              DIST.- BARPETA
             ASSAM
              PIN- 781316.
              ------------
             Advocate for : MR. R GOSWAMI
             Advocate for : FOR CAVEATOR appearing for RAMISHA KHATUN AND 4 ORS.



                                      :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

22.05.2023

Heard Mr. R. Goswami, learned counsel appearing for the applicant. Also heard Mr. M. Hussain, learned counsel representing the Page No.# 3/3

opposite party nos.1, 2 and 3.

Since the connected appeal has been admitted for hearing, the judgment and award dated 13.02.2023 passed by the learned Member, MACT No.2, Kamrup(M) in MAC Case No.1258/2018 shall remain stayed till disposal of the appeal subject to deposit of 20% of the 50% awarded amount before the Registry of this Court within next 4(four) weeks.

The Interlocutory Application accordingly stands disposed of.

JUDGE

Comparing Assistant