The State Of Assam vs Md. Hafizur Rahman And 3 Ors
2023 Latest Caselaw 2050 Gua

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GAHC010277592019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Review.Pet./194/2019

            THE STATE OF ASSAM
            REP. BY THE PRINCIPAL SECRETARY, TRANSPORT DEPARTMENT, DISPUR,
            GUWAHATI-6.



            VERSUS

            MD. HAFIZUR RAHMAN AND 3 ORS
            S/O- LATE ABDUL SAMAFD ALI, R/O- GANDHIBASTI, P.O. SILPUKHURI, P.S.
            CHANDMARI, GUWAHATI, DIST.- KAMRUP(M), ASSAM.

            2:DIRECTOR
             INLAND WATER TRANSPORT
            ASSAM
             ULUBARI
             GUWAHATI-7.

            3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
            TRANSPORT DEPARTMENT
             DISPUR
             GUWAHATI-6.

            4:SRI RAM KRISHNA SARMAH
            ASSISTANT RIVER SURVEYOR
             OFFICE OF THE DIRECTORATE INLAND WATER TRANSPORT
            ASSAM
             ULUBARI
             GUWAHATI-7

Advocate for the Petitioner   : MR. Y DOLOI

Advocate for the Respondent : MR. U K NAIR
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                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

18-05-2023

It is submitted by Mr. M.P. Sarma, learned counsel for the respondents, that this review petition has been filed against the judgment and order dated 26.02.2019 passed in WP(C) No.6126/2013 by a coordinate Bench of this Court.

Registry is directed to verify and place the matter before the Hon'ble Chief Justice in administrative side to list the matter before the appropriate Bench, subject to any such contrary notification.

JUDGE

Comparing Assistant