Deepali Phukan vs Dibrugarh University And 3 Ors
2023 Latest Caselaw 2013 Gua

Citation : 2023 Latest Caselaw 2013 Gua
Judgement Date : 16 May, 2023

Gauhati High Court

Deepali Phukan vs Dibrugarh University And 3 Ors on 16 May, 2023

                                                                     Page No.# 1/2

GAHC010199762018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6235/2018

            DEEPALI PHUKAN
            WIFE OF DR. PRADIP KUMAR GOGOI, RESIDENT OF DOWRAH CHUK,
            RUPNAGAR, P.S.- RAJABHETA, DISTRICT- DIBRUGARH, ASSAM.



            VERSUS

            DIBRUGARH UNIVERSITY AND 3 ORS.
            REP. BY ITS REGISTRAR, DIBRUGARH- 786004, DIST. DIBRUGARH, ASSAM.

            2:THE VICE CHANCELLOR

             DIBRUGARH UNIVERSITY
             DIBRUGARH- 786004
             DIST. DIBRUGARH
             ASSAM.

            3:THE REGISTRAR
             DIBRUGARH UNIVERSITY
             DIBRUGARH- 786004
             DIST. DIBRUGARH
            ASSAM.

            4:THE EXECUTIVE COUNCIL
             DIBRUGARH UNIVERSITY
             DIBRUGARH- 786004
             DIST. DIBRUGARH
            ASSAM

Advocate for the Petitioner   : MR S S DEY

Advocate for the Respondent : SC, DIB. UNIVERSITY
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                                 BEFORE
                HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                    ORDER

Date : 16.05.2023

Heard Mr.M.Nath, learned senior counsel assisted by Mr.D.J.Kapil, learned counsel for the petitioner. Also heard Mr.R.Mazumdar, learned standing counsel, Dibrugarh University.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant