New India Assurance Co. Ltd vs Tuli Gohain And 2 Ors
2023 Latest Caselaw 2000 Gua

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GAHC010005472022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : IA(C) 1214/2023

         NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING, 87, MAHATMA GANDHI ROAD, FORT, MUMBAI, 400001 AND
         REGIONAL OFFICE AT GS ROAD, GUWAHATI 5, REPRESENTED BY THE
         CHIEF REGIONAL MANAGER.



         VERSUS

         TULI GOHAIN AND 2 ORS.
         M/O LATE LT. BHUBAN @ BHASKAR GOHAIN, RESIDENT OF VILLAGE
         LAIPULI DIMARUGURI, PS TINSUKIA, PO PANITOLA, DIST TINSUKIA,
         TEMPORARILY RESIDING AT SWARAL NAGAR, SARU MATARIA,
         GUWAHATI KAMRUP ASSAM.

         2:SHRI SHOURABH DUTTA
          S/O LATE AJIT DUTTA

         RESIDENT OF LAIPULI KAPTAN CHUK

         P.O LAIPULI
          PS TINSUKIA
          DIST TINSUKIA
         ASSAM


         3:SRI RANJAN GOGOI
          S/O LATE BOLIN GOGOI

         RESIDENT OF MERALI POTHAR
         PO CHABUA
         PS CHABUA
         DIST DIBRUGARH ASSA
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Advocate for the Petitioner   : MR SISHIR DUTTA

Advocate for the Respondent :




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

Date : -15.5.2023

This is an application under Order 41 Rule 5 of the CPC,1908 praying for stay of operation of the impugned Judgment and award dated 27.9.2021 passed by the learned Member, MACT No. 1, Kamrup(M) at Guwahati in MAC Case No. 2188 / 2016.

As the connected appeal has already been admitted by this court, Judgment and award dated 27.9.2021 passed by the learned Member, MACT No. 1, Kamrup (M) at Guwahati in MAC Case No. 2188 / 2016 shall remain stayed till the returnable date subject to deposit of 75% of awarded amount alongwith the interest accrued thereon, before the Registry of this court within a period of six weeks from today.

I.A stands disposed of

JUDGE

Comparing Assistant