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Manik Kumar Mushahary vs Dev Raj Owary
2023 Latest Caselaw 1949 Gua

Citation : 2023 Latest Caselaw 1949 Gua
Judgement Date : 12 May, 2023

Gauhati High Court
Manik Kumar Mushahary vs Dev Raj Owary on 12 May, 2023
                                                                   Page No.# 1/2

GAHC010102042023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : FAO/18/2023


          MANIK KUMAR MUSHAHARY
          S/O LT. SUBAN CHANDRA MUSHAHARY R/O COLLEGE ROAD NORTH
          BONGAINAGON WARD NO. 10 P.O. P.S. AND DIST. BONGAIGAON ASSAM


          VERSUS

          DEV RAJ OWARY
          S/O LT. NIRANJAN OWARY R/O VILL. JAKHATIPARA P.O. GERUKABARI P.S.
          MANIKPUR DIST. BONGAIGAONN ASSAM


          ------------
          Advocate for : MR. A C SARMA
          Advocate for : appearing for DEV RAJ OWARY



                                      BEFORE
               THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                ORDER

12. 05. 2023

Hearing concluded.

Judgment is reserved.

Page No.# 2/2

JUDGE

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