Citation : 2023 Latest Caselaw 1927 Gua
Judgement Date : 12 May, 2023
Page No.# 1/4
GAHC010202412018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6331/2018
PRANESH CHANDRA DAS AND 10 ORS
(G.P. PRESIDENT LEVERPUTA G.P.) S/O. LATE PATAKA RANJAN DAS,
VILLAGE- CHANDINAGAR PART IV, KATIGORAH, DIST. CACHAR, ASSAM,
PIN- 788805
2: IDRIS ALI
S/O. ABDUL RAZAK
VILL. NIZ LEBARPUTA PART II
P.S. KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805.
3: IMRANA BEGUM LASKAR
D/O. ABDUL SHUKKUR LASKAR
VILL. CHANDINAGAR PART I
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
P.O. CHANDINAR
PIN- 788805.
4: TIL BALA DAS
W/O. NABADWIP DAS
VILLAGE CHANDINAGAR PART IV
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805.
5: KHIRAN BALA DAS
C/O. UPANANDA DAS
VILL. SALIMABAD
P.S. KATIGORAH
Page No.# 2/4
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805.
6: SAFATUN NESSA KHATUN
C/O. AHIUDDIN KHAN
VILL. SAYEDPUR PART-II
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805.
7: SWARNALATA DAS
C/O. PRANKRISHNA DAS
VILL. CHANDINAGAR PART-IV
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805.
8: SURENDRA DAS
S/O. HARENDRA CHANDRA DAS
VILL. NIZ LEBARPUTA PART II
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805.
9: ISLAM UDDIN BARBHUIYA
S/O. BASIR ALI BARBHUIYA
VILL. NIZ LEBARPUTA PART II
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805.
10: NIBARAN ROY
S/O. SANATAN ROY
VILL. SAYEDPUR PART II
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
Page No.# 3/4
PIN- 788805.
11: IKBAL AHMED BARBHUIYA
S/O. ABDUL CHABAN BARBHUIYA
NIZ LEBARPUTA PART I
P.S. KATIGORAH
SUB-DIVISION KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788805
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, PANCHAYAT AND
RURAL DEVELOPMENT DEPTT., DISPUR, GUWAHATI-6.
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GUWAHATI- 37.
3:THE DEPUTY COMMISSIONER
CACHAR DISTRICT
ASSAM.
4:THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD
SILCHAR
DIST. CACHAR
ASSAM
PIN- 788001.
5:THE BLOCK DEVELOPMENT OFFICER
KATIGORAH DEV. BLOCK
KATIGORAH
ASSAM
PIN- 788805
Advocate for the Petitioner : MR. D HUSSAIN
Advocate for the Respondent : GA, ASSAM
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
12-05-2023 Heard Mr. D. Hazarika, learned counsel for the petitioners and Mr. N. K. Devnath, learned Standing Counsel, Panchayat and Rural Development [P&RD] Department.
It is submitted by the learned counsel for the parties that the case of the petitioners who were PRI members, is entirely covered by the Judgment and Order dated 04.01.2023 passed in a batch of writ petition, including WP[C] no. 3662/2018.
Mr. Devnath has submitted that the case of the petitioners will be examined in the light of the directions contained in the said Judgment within a period of 6 [six] months from the date of receipt of a certified copy of this order alongwith the certified copy of the Judgment and Order dated 04.01.2023 at the Office of the Secretary, respondent no. 1.
This writ petition stands accordingly disposed of.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!