Debabrata Saha vs Nibedita Das And 6 Ors
2023 Latest Caselaw 1887 Gua

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GAHC010064862023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/60/2023

         DEBABRATA SAHA
         S/O LATE SURESH CHANDRA SAHA,
         RESIDENT OF SUBHASH NAGAR, KARIMGANJ TOWN, PO , PS AND DIST
         KARIMGANJ, ASSAM



         VERSUS

         NIBEDITA DAS AND 6 ORS.
         D/O LATE SARAJ KUMAR DAS,
         RESIDENT OF CHARAN ROAD, KARIMGANJ, WARD NO. 5, PO PS AND DIST
         KARIMGANJ, ASSAM 788710

         2:SMTI NABANITA DAS

          D/O LATE SARAJ KUMAR DAS

         RESIDENT OF CHARAN ROAD
         KARIMGANJ
         WARD NO. 5
         PO PS AND DIST KARIMGANJ
         ASSAM 788710

         3:SRI BISWAJIT BHATTACHARJEE
          S/O LATE PARESH BHATTACHARJEE

         RESIDENT OF SUBHASH NAGAR
         KARIMGANJ TOWN
         PO
         PS AND DIST KARIMGANJ
         ASSAM

         4:SMTI MEERA BHATTACHARJEE
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              D/O LATE PARESH BHATTACHARJEE

            RESIDENT OF SUBHASH NAGAR
            KARIMGANJ TOWN
            PO
            PS AND DIST KARIMGANJ
            ASSAM

            5:SMTI SUPRIYA BHATTACHARJEEE
             D/O LATE PARESH BHATTACHARJEE

            RESIDENT OF SUBHASH NAGAR
            KARIMGANJ TOWN
            PO
            PS AND DIST KARIMGANJ
            ASSAM

            6:SMTI SHILA BHATTACHARJEE
             D/O LATE PARESH BHATTACHARJEE

            RESIDENT OF SUBHASH NAGAR
            KARIMGANJ TOWN
            PO
            PS AND DIST KARIMGANJ
            ASSAM

            7:SMTI SHUMA BHATTACHARJEE
             D/O LATE PARESH BHATTACHARJEE

            RESIDENT OF SUBHASH NAGAR
            KARIMGANJ TOWN
            PO
            PS AND DIST KARIMGANJ
            ASSA

Advocate for the Petitioner   : MR. B C DAS

Advocate for the Respondent : MR. S P CHOUDHURY




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                          ORDER

10.05.2023.

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Heard Mr. B. C. Das, learned Senior Counsel assisted by Ms. S. Roy, learned counsel for the appellant. Also heard Mr. S. P. Choudhury, learned counsel for the respondents/caveat.

Hearing concluded.

Caveat stands discharged.

Judgment is reserved.

JUDGE

Comparing Assistant