Jiten Chandra Hazarika vs The Assam Electricity Grid ...
2023 Latest Caselaw 1882 Gua

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GAHC010089252023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2483/2023

         JITEN CHANDRA HAZARIKA
         SON OF LATE BIDYA DHAR HAZARIKA,
         RESIDENT OF HOUSE NO. 29,
         BELTOLA, LAKHIMI PATH, BYLANE- SUGATA PATH,
         GUWAHATI, PIN- 781028.



         VERSUS

         THE ASSAM ELECTRICITY GRID CORPORATION LTD AND 4 ORS
         REPRESENTED BY ITS CHAIRMAN
         HAVING ITS REGISTERED OFFICE AT 1ST FLOOR, BIJULEE BHAWAN,
         PALTANBAZAR, GUWAHATI- 781001.

         2:THE CHIEF GENERAL MANAGER ( F AND A)
         ASSAM ELECTRICITY GRID CORPORATION LTD.
          BIJULEE BHAWAN

         PALTANBAZAR
          GUWAHATI- 781001.

         3:THE GENERAL MANAGER (HR)
         ASSAM ELECTRICITY GRID CORPORATION LTD.
          BIJULEE BHAWAN

         PALTANBAZAR
          GUWAHATI- 781001.

         4:THE GENERAL MANAGER
          UPPER ASSAM T AND T ZONE
         ASSAM ELECTRICITY GRID CORPORATION LTD.
          NAGAON
         ASSAM
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Advocate for the Petitioner   : MR. K N CHOUDHURY

Advocate for the Respondent :




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

Date : 10-05-2023 Heard Mr. K.N. Choudhury, learned Sr. counsel for the writ petitioner.

Mr. S. Kataki, learned standing counsel, AEGCL submits that neither his name is

reflected in the cause list nor any copy has been served upon him.

In view of the above, let this matter be listed again on 17 th of May, 2023 for

motion by reflecting the name of Mr. S. Kataki, learned standing counsel, AEGCL, in the

cause list.

Since Mr. Choudhury has submitted that the case of his client is covered by the

judgment and order dated 03-11-2022 passed in W.P.(C) No. 1607/2020, the learned

standing counsel, AEGCL may also obtain instruction facilitating disposal of the writ

petition at the stage of motion hearing.

List again on 17-05-2023.

JUDGE GS

Comparing Assistant