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Page No.# 1/2 vs R. T. Jindal
2023 Latest Caselaw 1856 Gua

Citation : 2023 Latest Caselaw 1856 Gua
Judgement Date : 9 May, 2023

Gauhati High Court
Page No.# 1/2 vs R. T. Jindal on 9 May, 2023
                                                              Page No.# 1/2

GAHC010256412022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/466/2023

         ASOMIYA PRATIDIN AND 3 ORS
         REPRESENTED BY ITS PRINTER AND PUBLISHER SADIN PRINTERS
         BAMUNIMAIDAM
         GUWAHATI 781021
         DIST KAMRUP M ASSAM

         2: HAIDAR HUSSAIN
         CHIEF EDITOR
         ASOMIYA PRATIDIN
          SADIN PRINTERS
          BAMUNIMAIDAM
          GUWAHATI
          781021
          DIST KAMRUP M ASSAM

         3: SANJEEB KR. PHUKAN
         EXECUTIVE EDITOR
         ASOMIYA PRATIDIN
         SADIN PRINTERS
         BAMUNIMAIDAM
         GUWAHATI
         781021
         DIST KAMRUP M ASSAM

         4: JAYANTA BARUAH
         ASOMIYA PRATIDIN
         SADIN PRINTERS
         BAMUNIMAIDAM
         GUWAHATI
         781021
         DIST KAMRUP M ASSAM
         VERSUS

         R. T. JINDAL.
                                                                      Page No.# 2/2

             B-2 IAS COLONY
             JAWAHAR NAGAR
             KHANAPARA
             GUWAHATI
             KAMRUP M ASSAM


             ------------
             Advocate for : MR. U B SARMA
             Advocate for : appearing for R. T. JINDAL.



                                           :: BEFORE ::
                         HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           O R D E R

09.05.2023

Heard Mr. U.B. Sarma, learned counsel appearing for the applicants. Also heard Mr. A.N. Sarmah, learned counsel representing the sole respondent/opposite party.

Since the connected Regular First Appeal has been admitted for hearing, the judgment and order dated 07.09.2022 passed by the learned Civil Judge No.3, Kamrup(Metro) at Guwahati in Title Suit No.346/2011 shall remain stayed till disposal of the appeal.

The Interlocutory Application accordingly stands disposed of.

JUDGE

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