Rajib Ghosh And 2 Ors vs The State Of Assam And Anr
2023 Latest Caselaw 1853 Gua

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GAHC010080822021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Crl.Pet./326/2021

         1. RAJIB GHOSH AND 2 ORS.
         S/O. SRI HARADHAN GHOSH, R/O. SRIPURIA, TINGRAI HABI, P.O. AND P.S.
         TINSUKIA, DIST. TINSUKIA, ASSAM.

         2: LAXMAN SWAMI
          S/O. SURYA PRAKASH SWAMI
          R/O. JALAJI MARBLE
          EYE HOSPITAL BUILDING
          MAKUM ROAD TINSUKIA
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM.

         3: RAKESH SHARMA
          S/O. LT. BISHESHWAR DAYAL SHARMA
          R/O. MAKUM ROAD
          NEAR OVERBRIDGE
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM

         VERSUS

         1. THE STATE OF ASSAM AND ANR.
         REP. BY PP, ASSAM.

         2:RAM NATH SINGH
          S/O. SRI KAILASH SINGH
          R/O. MAKUM ROAD
          NEAR UCO BANK
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM
          PIN-786125
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Advocate for the Petitioner   : MR Z KAMAR

Advocate for the Respondent : PP, ASSAM




                                      BEFORE
                         HON'BLE MR. JUSTICE ROBIN PHUKAN


                                          ORDER

09.05.2023.

Both the parties are duly represented by their engaged counsel. Though the case has been fixed today for pronouncement of the judgment, yet hearing on the law point is found to be necessary and Mr. Z. Kamar, learned Senior Counsel appearing for the petitioners, prays for listing the matter on 12.05.2023.

Accordingly, it is provided that the Registry shall list the case for further hearing on 12.05.2023.

JUDGE

Comparing Assistant