Sri Utpal Debnath vs The State Of Assam And Anr
2023 Latest Caselaw 1787 Gua

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GAHC010153902019




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Crl.)/388/2021

         SRI UTPAL DEBNATH
         S/O- SRI ASIM DEBNATH
         R/O- VILL.- MORAKORDOIGURI GAON
         P.S. BOKAJAN
         DIST.- KARBI ANGLONG
         ASSAM.


          VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE PUBLIC PROSECUTOR
         ASSAM

         2:HAREN RAJBONSHI
         S/O SRI ABHINAM RAJBONGSHI
          R/O VILL-SANIHAJAN
          GUWAHATIAGAON P.S.-BOKAJAN
          DIST-KARBI ANGLONG
         ASSAM
          ------------
         Advocate for : MR. P HAZARIKA
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR


         In

         Crl.A. No. 276/2019
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                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                     ORDER

04.05.2023

In view of the Judgment and Order dated 04.05.2023, passed today in Criminal Appeal No. 388/2021, this Interlocutory Application is also disposed of.

JUDGE

Comparing Assistant