Page No.# 1/9 vs Jogeswar Sarkar And Ors
2023 Latest Caselaw 1742 Gua

Citation : 2023 Latest Caselaw 1742 Gua
Judgement Date : 3 May, 2023

Gauhati High Court

Page No.# 1/9 vs Jogeswar Sarkar And Ors on 3 May, 2023

                                                                 Page No.# 1/9

GAHC010085442023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/66/2023

         SIBEN SARKAR @ SIBENDRA SARKAR AND 2 ORS.
         S/O LATE KHARGESWAR SARKAR, RESIDENTS OF VILL.- SALBARI, P.O.-
         BOITAMARI, DIST.- DIST.- BONGAIGAON (ASSAM).

         2: RABINDRA SARKAR
          S/O LATE KHARGESWAR SARKAR

          R/O VILL. SALBARI
          P.O. BOITAMARI
          DIST. BONGAIGAON (ASSAM).

         3: BINOY KUMAR SARKAR @ BINOY RAM SARKAR
          S/O LATE KHARGESWAR SARKAR
          R/O VILL. SALBARI
          P.O. BOITAMARI
          DIST. BONGAIGAON (ASSAM)

         VERSUS

         JOGESWAR SARKAR AND ORS.
         S/O LATE HARWESWAR SARKAR R/O VILL.- SALBARI, P.O.- BOITAMARI,
         P.S.- ABHAYAPURI, DIST.- BONGAIGAON (ASSAM), PIN- 783389.

         2:RUPESWAR SARKAR
          S/O LATE HEMKANTA SARKAR
          R/O VILL.- SALBARI
          P.O.- BOITAMARI
          P.S.- ABHAYAPURI
          DIST.- BONGAIGAON (ASSAM)
          PIN- 783389.

         3:BHUPEN SARKAR
          S/O LATE AKSHAY KUMAR SARKAR R/O VILL.- SALBARI
                                                     Page No.# 2/9

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

4:DAMBARUDHAR SARKAR
 S/O LATE CHNADRA MOHAN SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

5:ON THE DEATH OF AMARENDRA SARKAR
 HIS LEGAL HEIRS GIRI BALA SARKAR
W/O LT AMARENDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

6:HOLI SARKAR
 S/O LT AMARENDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

7:TOLI SARKAR
 S/O LT AMARENDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.
                                                   Page No.# 3/9

8:ARATI SARKAR
 D/O LT AMARENDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

9:CHOTALI SARKAR
W/O LATE GAURI KANTA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

10:BIPUL SARKAR
 S/O LATE GAURI KANTA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

11:ON THE DEATH OF HEMANTI SARKAR
 HER LEGAL HEIRS ARE SHOTISH SARKAR
 S/O LATE NIRANJAN SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

12:KAITU SARKAR
 S/O LATE NIRANJAN SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI
                                                 Page No.# 4/9

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

13:JAMITA SARKAR
 D/O LATE NIRANJAN SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

14:KANAK SARKAR
 S/O LATE HARESWAR SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

15:NAREN SARKAR
 S/O LATE HARESWAR SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

16:ON THE DEATH OF OF SISIKANTA SARKAR
 HIS LEGAL HEIRS ARE NALITA SARKAR
W/O LATE SISIKANTA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

17:PRAN SARKAR
 S/O LATE SISIKANTA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI
                                                     Page No.# 5/9


P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

18:GITANJALI SARKAR
 D/O LATE SISIKANTA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

19:NIMU MOHAN SARKAR
 S/O LATE CHANDRA MOHAN SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

20:PRABIN SARKAR
 S/O LATE CHANDRA MOHAN SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

21:JAGAT SARKAR
 S/O LATE AKSHAY KUMAR SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

22:RAJEN SARKAR
 S/O LATE AKSHAY KUMAR SARKAR
                                                          Page No.# 6/9

RESIDENTS OF- VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

23:ON THE DEATH OF DHIREN SARKAR HIS LEGAL HEIRS ANIMA
SARKAR
W/O LATE DHIREN SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

24:BHABANI SARKAR
 S/O LATE DHIREN SARKAR

RESIDENTS OF VILL.- SALBARI
P.O.- BOITAMARI
P.S.- ABHAYAPURI
DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

25:MONIKA SARKAR
 D/O LATE DHIREN SARKAR

RESIDENTS OF VILL.- SALBARI
P.O.- BOITAMARI
P.S.- ABHAYAPURI
DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

26:JOTIKA SARKAR
 D/O LATE DHIREN SARKAR

RESIDENTS OF VILL.- SALBARI
P.O.- BOITAMARI
P.S.- ABHAYAPURI
DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

27:JAYANTI SARKAR
                                                      Page No.# 7/9

D/O LATE DHIREN SARKAR

RESIDENTS OF VILL.- SALBARI
P.O.- BOITAMARI
P.S.- ABHAYAPURI
DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

28:ON THE DEATH OF MANINDRA SARKAR HIS LEGAL HEIRS ALAKA
SARKAR
W/O LATE MANINDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

29:TAPAN SARKAR
 S/O LATE MANINDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

30:KAMAL KISHAR SARKAR
 S/O LATE MANINDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.

31:DIPA SARKAR
 D/O LATE MANINDRA SARKAR R/O VILL.- SALBARI

P.O.- BOITAMARI

P.S.- ABHAYAPURI

DIST.- BONGAIGAON (ASSAM)
PIN- 783389.
                                                                 Page No.# 8/9


            32:ON THE DEATH OF PREMANANDA SARKAR
             HIS LEGAL HEIRS RITA SARKAR
            W/O LT PREMANANDA SARKAR

            33:MITALI SARKAR
             D/O LT PREMANANDA SARKAR R/O VILL.- SALBARI

            P.O.- BOITAMARI

            P.S.- ABHAYAPURI

            DIST.- BONGAIGAON (ASSAM)
            PIN- 783389.

            34:RENUKA BALA SARKAR
            W/O LATE KESHORI MOHAN SARKAR R/O VILL.- SALBARI

            P.O.- BOITAMARI

            P.S.- ABHAYAPURI

            DIST.- BONGAIGAON (ASSAM)
            PIN- 783389.

            35:JONALI SARKAR @ MAZUMDER
             D/O LATE KESHORI MOHAN SARKAR R/O VILL.- SALBARI

            P.O.- BOITAMARI

            P.S.- ABHAYAPURI

            DIST.- BONGAIGAON (ASSAM)
            PIN- 783389.

            36:BARNALI SARKAR @ ADHIKARY
             D/O LATE KESHORI MOHAN SARKAR

            ABOVE 16-21 RESIDENTS OF VILL.- SALBARI

            P.O.- BOITAMARI

            P.S.- ABHAYAPURI
             DIST.- BONGAIGAON (ASSAM)
             PIN- 783389

Advocate for the Petitioner   : MS. R CHOUDHURY
                                                                                      Page No.# 9/9

Advocate for the Respondent :


                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

03.05.2023 Heard Ms. R. Choudhury, learned counsel for the appellants.

The appeal is admitted for hearing upon the following substantial questions of law:

(1) Whether the judgment and decree passed by both the courts below are vitiated due to non-consideration of the Exhibits-1 to 6 being proved by calling PW-5 Lot Mondal and as such non-consideration of the evidences of the appellants/plaintiffs in its proper perspective has vitiated both the judgment and decrees?

(2) Whether the Issue No. 5, " Whether the defendants are illegally occupying the suit land and hence they are liable to be evicted from there" was discussed and decided properly after considering the evidences adduced by the plaintiffs in its proper perspective?

(3) Whether in absence of any specific pleadings as per the requirement of Order VI Rule 4 of CPC as well as in absence of any evidence at all from the side of defendants, the learned courts below are correct in holding that the mutation of the plaintiffs are illegal ?

The appellants shall be at liberty to raise any other substantial questions of law at the time of hearing.

Issue Notice.

Appellants shall take steps for service of notice on the respondents by registered post with A/D and other usual process. Further, the appellants are at liberty to take steps for service of notice without enclosure.

Call for the LCR.

List after four weeks.

JUDGE

Comparing Assistant