Kanak Boro vs Bhupen Boro
2023 Latest Caselaw 1720 Gua

Citation : 2023 Latest Caselaw 1720 Gua
Judgement Date : 2 May, 2023

Gauhati High Court

Kanak Boro vs Bhupen Boro on 2 May, 2023

                                                                   Page No.# 1/2

GAHC010080482023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.L.P./17/2023

            KANAK BORO
            S/O KAMALA KANTA BORO,
            VILL.- GURMOW, UNDER GORESWAR POLICE STATION IN THE DISTRICT
            OF BAKSA(BTR), ASSAM, PIN- 781366.



            VERSUS

            BHUPEN BORO
            S/O SARAT BORO,
            VILL.- NO. 2, GORESWAR, UNDER GORESWAR POLICE STATION IN THE
            DISTRICT OF BAKSA(BTR), ASSAM, PIN- 781366.



Advocate for the Petitioner   : MR. N AHMED

Advocate for the Respondent :




             Linked Case :

            KANAK BORO



             VERSUS

            BHUPEN BORO . E
                                                                       Page No.# 2/2



             ------------
             Advocate for : MR. N AHMED
             Advocate for : appearing for BHUPEN BORO . E



                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA
                                    ORDER

02.05.2023 Heard Mr. N. Ahmed, learned counsel for the petitioner.

This is an application seeking leave of this Court under Sections 378 (3) & 378 (4) of the Code of Criminal Procedure, 1973, to prefer an appeal against the impugned judgment and order dated 16.02.2023, passed by the learned Additional Chief Judicial Magistrate, Baksa, Mushalpur (BTR), Assam, in N.I. Case No. 11/2018, under Section 138 of the N.I. Act, whereby, the respondent/accused was acquitted and set at liberty.

Issue notice to the respondent, returnable within 30.05.2023.

Learned counsel for the petitioner shall take steps for service of notice upon the respondent by registered post with A/D as well as by usual process within a week from today.

List the matter on 30.05.2023.

JUDGE

Comparing Assistant