Citation : 2023 Latest Caselaw 988 Gua
Judgement Date : 14 March, 2023
Page No.# 1/5
GAHC010054062023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. I.A.(Civil)/704/2023
ABBAS ALI
S/O LATE HASEN ALI
RESIDENT OF VILLAGE KALAHBHANGA
MOUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
2: SOHAB ALI
S/O LATE HASEN ALI
RESIDENT OF VILLAGE KALAHBHANGA
MOUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
3: AYEB ALI
S/O LATE HASEN ALI
RESIDENT OF VILLAGE KALAHBHANGA
MOUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
4: ON THE DEATH OF HAKIMUDDIN HIS LEGAL HEIRS AND LEGAL
REPRESENTATIVES NAMELY MUSST. MAYRAM BIBI
W/O HAKIMUDDIN
RESIDENT OF VILLAGE KALAHBHANGA
MOUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
5: SARPAT ALI
S/O HAKIMUDDIN
Page No.# 2/5
RESIDENT OF VILLAGE KALAHBHANGA
MOUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
6: HAMELA KHATUN
D/O HAKIMUDDIN
RESIDENT OF VILLAGE KALAHBHANGA
MOUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
7: KAZIMUDDIN
S/O LATE ATOR ALI
RESIDENT OF VILLAGE KALAHBHANGA
MOUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
VERSUS
ANSER ALI AND 10 ORS .
S/O LATE SOMER ALI RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
2:MANNAF ALI
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
3:AKBAR ALI
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
4:MAQBOOL ALI
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
5:MAJAR ALI
S/O LATE SOMER ALI
Page No.# 3/5
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
6:FAZAR ALI
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
7:FAKARUDDIN
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
8:ATAB ALI
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
9:JONAB ALI
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
10:KASHEM ALI
S/O LATE SOMER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
11:MD. MONTAZ ALI
S/O LATE SEKENDER ALI
RESIDENT OF VILLAGE KALAHBHANGA
MAUZA DAMKA CHAKABAUSHI
DIST BARPETA
ASSAM 781315
12:ON THE DEATH OF CHAND MIA HIS LEGAL HEIRS AND LEGAL
REPRESENTATIVES ALIMON NESSA
W/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
Page No.# 4/5
ASSAM 781315
13:AKKA ALI
D/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
ASSAM 781315
14:ASRAF ALI
S/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
ASSAM 781315
15:INNOS ALI
S/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
ASSAM 781315
16:SOFIK ALI
S/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
ASSAM 781315
17:ROFIQUL ALI
S/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
ASSAM 781315
18:MANIKJAN
D/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
ASSAM 781315
19:HASINA KHATUN
D/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
Page No.# 5/5
DIST BARPETA
ASSAM 781315
20:RAJINA KHATUN
D/O LATE CHAND MIA
RESIDENT OF VILLAGE MANIPUR
MOUZA GABARDHANA
DIST BARPETA
ASSAM 781315
------------
Advocate for : MR. K MOHAMMED
Advocate for : appearing for ANSER ALI AND 10 ORS .
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
14.03.2023
Since the connected appeal has been admitted for hearing, the operation of the Judgment and Order dated 08.12.2022 passed in Title Appeal No. 06/2018 by the learned Civil Judge, Barpeta shall remain stayed till disposal of the appeal. The IA(C) stands disposed of.
JUDGE
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