United India Insurance Company ... vs Monila Saikia And Ors
2023 Latest Caselaw 983 Gua

                                                                Page No.# 1/2

GAHC010024442023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




         I.A.(Civil)/688/2023

         UNITED INDIA INSURANCE COMPANY LTD.
         A PUBLIC SECTOR UNDERTAKING COMPANY REGISTERED AND
         INCORPORATED UNDER THE COMPANIES ACT
          1956
          HAVING ITS REGISTERED OFFICE AT 23 WHITES ROAD
          CHENNAI 600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER HOUSE
          2ND FLOOR
          GS ROAD
          GUWAHATI 05
          REPRESENTED BY ITS REGIONAL MANAGER
          GUWAHATI
          ASSAM


          VERSUS

         MONILA SAIKIA AND ORS.
         W/O LATE GUNIN CH. SAIKIA RESIDENT OF VILLAGE SARULANGTHA
         PO PREMBARA
         PS PREMBARA DIST GOLAGHAT
         ASSAM 781364

         2:SRI BEDABROT SAIKIA
         D/O LATE GUNIN CH. SAIKIA
         RESIDENT OF VILLAGE SARULANGTHA
          PO PREMBARA
          PS PREMBARA DIST GOLAGHAT
         ASSAM 781364
          3:SRI PRADIP GONON
         S/O LATE SOLEMON GONON
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           RESIDENT OF VILLAGE RONGRAGARH
           PO UPPERLANGTHA
           PS BORPATHAR
           DIST GOLAGHAT
           ASSAM
           4:SRI ATUL NAG
           S/O SAMUAL NAG

           RESIDENT OF VILLAGE BENEDICK PATHAR
           PO TELISHAL
           PS MERAPANI
           DIST GOLAGHAT
           ASSAM
           ------------
           Advocate for : MR. R C PAUL
           Advocate for : appearing for MONILA SAIKIA AND ORS.

                         In

           M.A.C. App. No. 81/2023

                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

13.03.2023

Heard the learned counsel Mr. R.C. Paul appearing for the applicant. Since the connected appeal has been admitted for hearing, the impugned Judgment and Award dated 14.11.2022 passed by the learned Member, MACT No. 3, Kamrup (M) at Guwahati in MAC Case No. 378/2017 shall remain stayed till disposal of the appeal, subject to 50 % of the awarded amount in the Registry of this Court within next 6(six) weeks.

I.A. (Civil) stands disposed of.

JUDGE

Comparing Assistant