Page No.# 1/2 vs Anita Baruah And 2 Ors
2023 Latest Caselaw 978 Gua

                                                         Page No.# 1/2

GAHC010045832023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Civil)/657/2023

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         1956. REP. BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI- 7
         DIST.- KAMRUP
         ASSAM.


          VERSUS

         ANITA BARUAH AND 2 ORS.
         W/O LATE PADMA KANTA BARUAH
         R/O BATADRAVA BORBHETI
         P.S.- BATADRAVA
         DIST.- NAGAON
         ASSAM
         PIN-

         2:TARUN TAPAN ADHIKARY
         S/O LATE KRISHNA CHANDRA BARUAH

         R/O BATADRAVA

         P.S.- BATADRAVA

         DIST.- NAGAON
         ASSAM
         PIN-
         3:ANKUR JYOTI ADHIKARY
                                                                     Page No.# 2/2

           S/O TARUN TAPAN ADHIKARY

           R/O BATADRAVA SARUHICHA

           P.S.- BATADRAVA

           DIST.- NAGAON
           ASSAM
           PIN-
           ------------
           Advocate for : MR. S K GOSWAMI
           Advocate for : appearing for ANITA BARUAH AND 2 ORS.

           In MACApp. No. 71/2023



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

13.03.2023

Heard Mr. R. Sharma, learned counsel appearing for the applicant. Since the connected appeal has been admitted for hearing, the impugned judgment and order dated 30.11.2022 passed by the learned Member, MACT, Nagaon in MAC Case No. 93/2019 shall remain stayed, till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4(four) weeks.

The I.A. (Civil) stands disposed of.

JUDGE

Comparing Assistant