Page No.# 1/3 vs The State Of Assam And 7 Ors
2023 Latest Caselaw 960 Gua

                                                                  Page No.# 1/3

GAHC010035832023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/591/2023
                         In WA 1961/2023 (Filing Number)

         PADMA CHUTIA AND 2 ORS.
         S/O LATE KALIWA CHUTIA,
         RESIDENT OF NO. 3 TORANI, PO UJANI TORANI, PS MERAPANI, DIST
         GOLAGHAT, ASSAM 785631

         2: SWARNALATA BORA
         W/O GAGAN BORA
          RESIDENT OF NO. 1 TORANIGAON
          PO UJANI TORANI
          PS MERAPANI
          DIST GOLAGHAT
         ASSAM
          785632

         3: PROTIM SAIKIA
          S/O LATE BIHUA SAIKIA

         RESIDENT OF VILLAGE NO. 4 GOMARIGURI
         PO GOMARIGURI
         PS MERAPANI
         DIST GOLAGHAT
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, DEPARTMENT OF FOOD, CIVIL SUPPLIES AND
         CONSUMER AFFAIRS, SACHIVALAYA, DISPUR, GUWAHATI-6

         2:DIRECTOR
          FOOD
          CIVIL SUPPLIES AND CONSUMER AFFAIRS
                                        Page No.# 2/3

ASSAM
GUWAHATI
DIST- KAMRUP(M)
ASSAM
PIN-781005

3:DEPUTY COMMISSIONER
 GOLAGHAT
 P.O.- GOLAGHAT
 DIST- GOLAGHAT
ASSAM
 PIN-785621

4:ASSTT. DEPUTY COMMISSIONER
 P.O.-GOLAGHAT
 DIST-GOLAGHAT
ASSAM
 PIN-785621

5:THE ASSTT. COMMISSIONER
 FOOD
 CIVIL SUPPLIES AND CONSUMER AFFAIRS
 GOLAGHAT
 P.O.-GOLAGHAT
 DIST- GOLAGHAT
ASSAM
 PIN-785621

6:THE ASSTT. DIRECTOR. FOOD
 CIVIL SUPPLIES AND CONSUMER AFFAIRS
 GOLAGHAT
 P.O.-GOLAGHAT
 DIST- GOLAGHAT
ASSAM
 PIN-785621

7:THE AREA OFFICER
 FOOD
 CIVIL SUPLIES AND CONSUMER AFFAIRS
 GOLAGHAT
 P.O.-GOLAGHAT
 DIST-GOLAGHAT
ASSAM
 PIN-785621

8:SUPPLY INSPECTOR
 FOOD
 CIVIL SUPLIES AND CONSUMER AFFAIRS
                                                                       Page No.# 3/3

           GOLAGHAT
           GOLAGHAT
           ASSAM

        For the Applicant(s):       Ms. G. Swami, Advocate.
        For the Respondent(s) :     Mr. P. Sarmah, Additional Senior Government

Advocate, Assam.

BEFORE HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KARDAK ETE

13.03.2023 This Interlocutory Application, I.A.(Civil) No.591/2023 has been filed seeking condonation of delay of 26 days in filing the connected appeal against the judgment and order dated 22.12.2022 passed by the learned Single Bench in WP(C) No.1950/2021.

The learned counsel representing the respondents does not object to the delay being condoned.

Considering the grounds set out in the application under Section 5 of the Limitation Act, 1963 to be germane, the delay is condoned.

The application seeking condonation of delay of 26 days is accepted.

The Registry is directed to register the connected appeal and list the same in Court after a week.

                                JUDGE                        CHIEF JUSTICE


Comparing Assistant