Oriental Insurance Company Ltd vs Suramn Ali And Anr
2023 Latest Caselaw 943 Gua

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GAHC010024492023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/646/2023

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI- 110002
         AND REGIONAL OFFICE AT GUWAHATI- 7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         SURAMN ALI AND ANR.
         FATHER OF SOMER ALI
         VILL.- HOLDIBARI NO.1
          P.S.- LAKHIPUR
          SUB-DIVISION-GOALPARA
          DIST.- GOALPARA
          DIST.- GOALPARA
          PIN- 783330.

         2:THE PROJECT MANAGER
         SGCCL-ANPL(JV)
          412
          4TH FLOOR
         AMAZE TOWER
         A.T. ROAD
          PALTAN BAZAR
          GUWAHATI- 781001 (ASSAM).
          ------------
         Advocate for : MR SISHIR DUTTA
         Advocate for : appearing for SURAMN ALI AND ANR.
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                                      :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

10.03.2023

Heard the learned counsel Mr. S. Dutta appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and order dated 07.12.2022 passed by the learned Commissioner, Workmen's Employee's Compensation, Kamrup, Ulubari, Guwahati in WC(UCC)1/2013/377 shall remain stayed till disposal of the appeal.

The Interlocutory Application stands disposed of accordingly.

JUDGE

Comparing Assistant