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Page No.# 1/2 vs The State Of Assam And Anr
2023 Latest Caselaw 876 Gua

Citation : 2023 Latest Caselaw 876 Gua
Judgement Date : 2 March, 2023

Gauhati High Court
Page No.# 1/2 vs The State Of Assam And Anr on 2 March, 2023
                                                          Page No.# 1/2

GAHC010297912019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Crl.A./29/2020




         SRI ARUN DEKA AND ANR
         S/O LT. GIRIN DEKA
         R/O VILLAGE RANGAMATI
         P.S. MANGALDAI
          DIST- DARRANG
         ASSAM

         2: SRI HEMA DEKA @ BHOTOK DEKA
         S/O LT GIRIN DEKA
         R/O VILLAGE RANGAMATI
          P.S. MANGALDAI
         DIST- DARRANG
         ASSAM

          VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY P.P. ASSAM

         2:SRI KANDARPA DEKA
         S/O SRI DEBEN DEKA
         R/O NIJ RANGAMATI

         P.O. RANGAMATI
          P.S. MANGALDAI
          DISTRICT- DARRANG
         ASSAM
          PIN-784529
          ------------
         Advocate for : MR. B MAHAJAN
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR
                                                                      Page No.# 2/2




                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 02-03-2023 (M. Zothankhuma, J)

Heard Mr. N Mahajan, learned counsel for the appellants. Also heard Ms. S Jahan, learned Additional Public Prosecutor.

Hearing concluded.

Judgment reserved.

                                        JUDGE               JUDGE



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