Page No.# 1/2 vs R. T. Jindal
2023 Latest Caselaw 869 Gua

                                                               Page No.# 1/2

GAHC010256412022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RFA/8/2023

         ASOMIYA PRATIDIN AND 3 ORS
         REPRESENTED BY ITS PRINTER AND PUBLISHER SADIN PRINTERS,
         BAMUNIMAIDAM, GUWAHATI 781021, DIST KAMRUP M ASSAM

         2: HAIDAR HUSSAIN
          CHIEF EDITOR
         ASOMIYA PRATIDIN
          SADIN PRINTERS
          BAMUNIMAIDAM
          GUWAHATI
          781021
          DIST KAMRUP M ASSAM

         3: SANJEEB KR. PHUKAN
          EXECUTIVE EDITOR
         ASOMIYA PRATIDIN
          SADIN PRINTERS
          BAMUNIMAIDAM
          GUWAHATI
          781021
          DIST KAMRUP M ASSAM

         4: JAYANTA BARUAH
         ASOMIYA PRATIDIN
          SADIN PRINTERS
          BAMUNIMAIDAM
          GUWAHATI
          781021
          DIST KAMRUP M ASSA

         VERSUS

         R. T. JINDAL.
         B-2 IAS COLONY, JAWAHAR NAGAR, KHANAPARA, GUWAHATI , KAMRUP
                                                                             Page No.# 2/2

            M ASSAM



Advocate for the Petitioner   : MR. U B SARMA

Advocate for the Respondent :




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

Date : 02.03.2023 Heard Mr. U. B. Sarma, learned counsel for the petitioner.

Issue notice, returnable after four weeks.

Steps by registered post with A/D within 1(one) week from today.

It is submitted by the learned counsel for the petitioner that the decree is likely to be executed on a short date by the Court below and accordingly he prays for adequate protection. Accordingly, the Judgment dated 07.09.2022 be kept abeyance till the next returnable date.

List this matter again on 31.03.2023 for admission.

JUDGE

Comparing Assistant