Gauhati High Court
Airport Authority Of India vs Satyaram Das And 2 Ors on 31 March, 2023
Page No.# 1/9
GAHC010191222016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
LA.App./7/2023
AIRPORT AUTHORITY OF INDIA
REPRESENTED BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI
VERSUS
SATYARAM DAS and 2 ORS.
S/O NOT KNOWN
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017
2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06
3:THE DIST. COLLECTOR
KAMRUP
ASSAM.
------------
Advocate for : MR. P BORA
Advocate for : MS. M D CHOWDHURY appearing for SATYARAM DAS and 2 ORS.
Linked Case : LA.App./8/2023
Page No.# 2/9
AIRPORT AUTHORITY OF INDIA
REP. BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI.
VERSUS
SRI SATYA RAM BARUAH and 2 ORS
S/O. NOT KNOWN
RESIDENT OF VILLAGE- GARAL
MOUZA- RAMCHARANI
DIST. KAMRUP
ASSAM
PIN-781017.
2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR
DEPTT.
DISPUR
GUWAHATI-06
3:THE DIST. COLLECTOR
KAMRUP M
ASSAM.
------------
Advocate for : MR. P K BORAH
Advocate for : MS U DAS appearing for SRI SATYA RAM BARUAH and 2 ORS
Linked Case : LA.App./37/2017
AIRPORT AUTHORITY OF INDIA
CONSTITUTED UNDER THE PROVISIONS OF AIRPORT AUTHORITY OF
INDIA ACT 1994 (AMENDMENT 2003) HAVING ITS OFFICE AT LOKPRIYA
GOPINATH BORDOLOI INTERNATIONAL AIRPORT REPRESENTED BY
AIRPORT DIRECTOR
LGBI AIRPORT
GUWAHATI.
VERSUS
MD. JAINUDDIN AHMED and 2 ORS
Page No.# 3/9
S/O NOT KNOWN
R/O VILL. GARAL
MOUZA RAMCHARANI
2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE (LR) DEPTT.
DISPUR
GUWAHATI-06
3:THE DISTRICT COLLECTOR
KAMRUP
ASSAM
------------
Advocate for : MR. S BORTHAKUR
Advocate for : GA
ASSAM appearing for MD. JAINUDDIN AHMED and 2 ORS
Linked Case : LA.App./10/2023
AIRPORT AUTHORITY OF INDIA
REP. BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI
VERSUS
SATYA RAM BARUA and 2 ORS
S/O. NOT KNOWN
R/O. VILL. GARAL
MOUZA- RAMCHARANI
DIST. KAMRUP
ASSAM
PIN-781017.
2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR
DEPTT.
DISPUR
GUWAHATI-06
Page No.# 4/9
3:THE DIST. COLLECTOR
KAMRUP M
ASSAM.
------------
Advocate for : MR H K NATH
Advocate for : MS. M D CHOWDHURY appearing for SATYA RAM BARUA and 2
ORS
Linked Case : LA.App./4/2023
AIRPORT AUTHORITY OF INDIA
REPRESENTED BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI.
VERSUS
JOGEN BAISHYA and 5 ORS
S/O NOT KNOWN R/O VILLAGE GARAL
MOUZA- RAMCHARANI DIST KAMRUP ASSAM
2:BIPIN BAISHYA
S/O-NOT KNOWN
R/O VILLAGE GARAL
MOUZA- RAMCHARANI DIST KAMRUP ASSAM
3:MUHIM BAISHYA
S/O- NOT KNOWN
- R/O VILLAGE GARAL
MOUZA- RAMCHARANI DIST KAMRUP ASSAM
4:CHAKRADHAR BAISHYA
SONS OF NOT KNOWN
ALL ARE R/O VILL. GARAL
MOUZA RAMCHARAI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR. P BORAH
Advocate for : MS. M D CHOWDHURY appearing for JOGEN BAISHYA and 5 ORS
Page No.# 5/9
Linked Case : LA.App./6/2023
AIRPORT AUTHORITY OF INDIA
REPRESENTED BY COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI.
VERSUS
MD KASED ALI and 8 ORS
S/O NOT KNOWN R/O VILLGARAL
MOUZA RAMCHARANI
DIST-KAMRUP
ASSAM
2:MD. YASEN ALI
3:MD. NURUL HAQUE
4:MD. MAINUL HAQUE
5:MD. JAIRUL HAQUE
6:MD. ANOWAR HUSSAIN
7:MD. DAUD ALI
S/O NOT KNOWN
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM.
8:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06
9:THE DIST. COLLECTOR
KAMRUP
ASSAM.
------------
Advocate for : MR. P BORAH
Advocate for : MR. GA
ASSAM appearing for MD KASED ALI and 8 ORS
Page No.# 6/9
Linked Case : LA.App./5/2023
AIRPORT AUTHORITY OF INDIA
REP. BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI
VERSUS
JADAB DAS and 2 ORS
S/O. NOT KNOWN
RESIDENT OF VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN-781017
2:THE STATE OF ASSAM
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06.
3:THE DISTRICT COLLECTOR
KAMRUP M
ASSAM.
------------
Advocate for : MR H NATH
Advocate for : MS. M D CHOWDHURY appearing for JADAB DAS and 2 ORS
Linked Case : LA.App./9/2023
AIRPORT AUTHORITY OF INDIA
REPRESENTED BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI.
VERSUS
SRI RAMA KANTA BARUAH and 7 ORS
Page No.# 7/9
RESPONDENTS - 1 TO 6
2:BIDYADHAR BARUAH
3:DHRUBA BARUAH
4:ANANTA BARUAH
5:BHABET BARUAH
6:TILAK BARUAH
ALL ARE RESIDENT OF VILL. GARAL
MOUZA- RAMCHARANI
DIST. KAMRUP
ASSAM
PIN-781017.
7:THE STATE OF ASSAM
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06.
8:THE DISTRICT COLLECTOR
KAMRUP
ASSAM.
------------
Advocate for : MR.S BORTHAKUR
Advocate for : MRS M D CHOWDHURY appearing for SRI RAMA KANTA
BARUAH and 7 ORS
Linked Case : LA.App./2/2023
AIRPORT AUTHORITY OF INDIA
REPRESENTED BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI.
VERSUS
SMTI DEKHANBALA DAS and 2 ORS
D/O NOT KNOWN
Page No.# 8/9
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017
2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR
DEPTT.
DISPUR
GUWAHATI-06
3:THE DIST. COLLECTOR
KAMRUP M
ASSAM.
------------
Advocate for : MR. S BORTHAKUR
Advocate for : MS U DAS appearing for SMTI DEKHANBALA DAS and 2 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
31.03.2023
Mr. R. Dubey, learned counsel for the appellants; Ms. M.D. Chowdhury, learned counsel
for the private respondents; Ms. N. Bordoloi, learned Standing Counsel, Revenue Department
and Mr. A. Bhattacharya, learned Junior Government Advocate, Assam for the respondent
Deputy Commissioner.
The delays occasioned in filing the appeals have already been condoned by a common
order dated 02.01.2023. As the delays occurred in preferring the appeals i.e. L.A. Appeal no.
1/2023; L.A. Appeal no. 37/2017; L.A. Appeal no. 38/2017; L.A. Appeal no. 2/2023; L.A.
Appeal no. 3/2023; L.A. Appeal no. 4/2023; L.A. Appeal no. 5/2023; L.A. Appeal no. 6/2023;
L.A. Appeal no. 7/2023; L.A. Appeal no. 8/2023; L.A. Appeal no. 9/2023; & L.A. Appeal no.
10/2023 have already been condoned, the appeals are admitted for hearing.
The learned counsel for the parties have submitted that the appeal, L.A. Appeal no.
Page No.# 9/9
14/2017 and other connected appeals, which have arisen out of the same judgment, have
been ordered to be listed on 27.04.2023 and these appeals be also listed along with the said
connected appeals.
Notices be issued, making them returnable on 27.04.2023.
Let the LCRs be called for.
As Ms. Choudhury has appeared and accepted notices on behalf of the respective
private respondents in each of the appeals; Ms. Bordoloi, learned Standing Counsel, Revenue
Department; and Mr. Bhattacharya, learned Junior Government Advocate have appeared and
accepted notices on behalf of the official respondents, no formal notices are needed to be
issued to the respondents. Mr. Dubey shall furnish requisite nos. of extra copies of the appeal
along with the annexures, to Ms. Choudhury, Ms. Bordoloi and Mr. Bhattacharya within 7
[seven] working days from today.
List these appeals on 27.04.2023.
The name of the learned Standing Counsel, Revenue Department be reflected in the
respondents' side in the cause-list.
JUDGE
Comparing Assistant
