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United India Insurance Co Ltd vs Sunita Thakur And 2 Ors
2023 Latest Caselaw 1289 Gua

Citation : 2023 Latest Caselaw 1289 Gua
Judgement Date : 29 March, 2023

Gauhati High Court
United India Insurance Co Ltd vs Sunita Thakur And 2 Ors on 29 March, 2023
                                                                  Page No.# 1/3

GAHC010033142023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./111/2023

            UNITED INDIA INSURANCE CO LTD.
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
            ONE OF THE REGIONAL OFFICE AT GS ROAD, GUWAHATI 781005



            VERSUS

            SUNITA THAKUR AND 2 ORS .
            W/O LATE PARSURAM THAKUR,
            RESIDENT OF TILOI NAGAR,
            PS MORAN, DIST DIBRUGARH, ASSAM, 785675

            2:SRI ROMA MOHAN
             S/O JAGAT MOHAN
            RESIDENT OF VILLAGE BORPATHAR VIA KHOWANG
             PS KHOWANG
             DIST DIBRUGARH
            ASSAM 785676

            3:SRI CHITRA RANJAN RAIDENGIA
             S/O BHUBAN RAIDENGIA

            RESIDENT OF VILLAGE TEPOCHAIBAM
            PATHALIBAM
            PS TINGKHOONG DIST TINSUKIA
            ASSAM 78661

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :
                                                                    Page No.# 2/3



          Linked Case : I.A.(Civil)/839/2023

          UNITED INDIA INSURANCE CO LTD.
          HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
          CHENNAI AND ONE OF THE REGIONAL OFFICE AT GS ROAD
          GUWAHATI 781005


          VERSUS

          SUNITA THAKUR AND 2 ORS .
          W/O LATE PARSURAM THAKUR
          RESIDENT OF TILOI NAGAR
          PS MORAN
          DIST DIBRUGARH
          ASSAM
          785675

          2:SRI ROMA MOHAN
          S/O JAGAT MOHAN
          RESIDENT OF VILLAGE BORPATHAR VIA KHOWANG
           PS KHOWANG
           DIST DIBRUGARH
          ASSAM 785676
           3:SRI CHITRA RANJAN RAIDENGIA
          S/O BHUBAN RAIDENGIA

          RESIDENT OF VILLAGE TEPOCHAIBAM
          PATHALIBAM
          PS TINGKHOONG DIST TINSUKIA
          ASSAM 786612
          ------------
          Advocate for : MR. K K BHATTA
          Advocate for : appearing for SUNITA THAKUR AND 2 ORS .



                                  BEFORE
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                         ORDER

Date : 29.03.2023

Heard Mrs. L. Sharma, learned counsel for the applicant.

Page No.# 3/3

Since the connected appeal has been admitted for hearing, it is hereby directed that the judgment and award dated 30.11.2022 passed by the learned Member, MACT No.2 Kamrup(M), Guwahati in MAC Case No. 3102/2015, shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of this Court by the Insurance Company/applicant within the next 6(six) weeks.

The I/A stands disposed of accordingly.

JUDGE

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