Gauhati High Court
Neeruj Choudhury vs Nilima Barooah And 39 Ors on 29 March, 2023
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GAHC010068672023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP(IO)/93/2023
NEERUJ CHOUDHURY
W/O DR. ASWINI KUMAR CHOUDHURY,
D/O LATE BOLINDRA KUMAR BAROOAH,
R/O TRANS ELITE, APT 2A, LAMB ROAD, UZAN BAZAR, GUWAHATI,
ASSAM, PIN- 781001.
ALSO ARESIDENT OF NORTH GUWAHATI SILSAKO, P.O.- NORTH
GUWAHATI, P.S.- NORTH GUWAHATI, DIST.- KAMRUP, ASSAM, PIN- 781030.
VERSUS
NILIMA BAROOAH AND 39 ORS.
WIFE OF LATE RAJENDRA KUMAR BAROOAH,
2:KUMARIKA BAROOAH
DAUGHTER OF LATE RAJENDRA KUMAR BAROOAH
3:UTPALA BAROOAH
DAUGHTER OF LATE RAJENDRA KUMAR BAROOAH
4:CHAYANIKA BAROOAH
DAUGHTER OF LATE ARABINDRA KUMAR BAROOAH
5:MALA DAS BARUAH
DAUGHTER OF LATE ARABINDRA KUMAR BAROOAH
6:SAGARIKA HAZARIKA
DAUGHTER OF LATE ARABINDRA KUMAR BAROOAH
7:RUMI BARUAH
WIFE OF LATE BAJENDRA KUMAR BAROOAH
8:DR. PRAJJALENDRA KUMAR BAROOAH
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SON OF LATE BAJENDRA KUMAR BAROOAH
9:KRISHNENDRA KUMAR BAROOAH
SON OF LATE BAJENDRA KUMAR BAROOAH
RESPONDENT NO- 1 TO 9 ARE THE RESIDENTS OF NORTH GUWAHATI
SILSAKO
POST OFFICE- NORTH GUWAHATI
POLICE STATION-NORTH GUWAHATI
DISTRICT- KAMRUP
ASSAM
PIN- 781030.
10:DIPA DAIMARI
WIFE OF MUKUL DAIMARI
RESIDENT OF ABHAYAPUR
POLICE STATION- KAMALPUR
DISTRICT- KAMRUP
ASSAM.
11:DALIMI PATHAK
WIFE OF PRADIP PATHAK
RESIDENT OF NORTH GUWAHATI (KATABAZAR)
POST OFFICE- COLLEGE NAGAR
POLICE STATION- CHANGSARI
DISTRICT- KAMRUP
ASSAM
PIN- 781031.
12:PAREN GAYARI
SON OF GIRIN GAYARI
RESIDENT OF VILLAGE-KATABAZAR
POST OFFICE- COLLEGE NAGAR
POLICE STATION- CHANGSARI
DISTRICT- KAMRUP
ASSAM
PIN- 781031.
13:DAISY DAS
WIFE OF RATUL MAHANTA
DAUGHTER OF LATE KISHORI PRASAD DAS
RESIDENT OF JALUKBARI G.U CAMPUS
QTR NO- 65(B)
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM
PIN- 781014
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14:DIPALI RAMCHIARI
WIFE OF LATE ASHOK RAMCHIARI
RESIDENT OF VILLAGE- NORTH GUWAHATI (KATABAZAR)
POST OFFICE- COLLEGE NAGAR
POLICE STATION- CHANGSARI
IN THE DISTRICT OF KAMRUP
ASSAM
15:KUSUM BALINDRA CHINTABATI TRUST
REPRESENTED BY DR. PRAJJALENDRA KUMAR BAROOAH AND OTHERS
RESIDENT OF NORTH GUWAHATI SILSAKO
POST OFFICE- NORTH GUWAHATI
POLICE STATION-NORTH GUWAHATI
DISTRICT- KAMRUP
ASSAM
PIN- 781030
16:ROYAL ENTERPRISES
REPRESENTED BY ITS PARTNER NAMELY SRI BASANT KUMAR JAIN
SON OF LATE BABOO LAL JAIN AND SMTI SWATI JASRASARIA
WIFE OF SRI GIREESH JASRASARRIA
HAVING OFFICE AT B.R. ARCADE
21
JANAPATH LANE
ULUBARI
GUWAHATI
KAMRUP (M)
ASSAM.
17:ROHIT KUMAR MORE
SON OF LATE OM PRAKASH MORE
RESIDENT OF HOUSE NO- 6
PRERNA
CHOWKIDINGHEE
POST OFFICE- C.R BUILDING
POLICE STATION- DIBRUGARH
ASSAM
PIN- 786003
18:PRITHVI RAJ JAIN
SON OF AJAY KUMAR JAIN
RESIDENT OF HOUSE NO- 118
M.G ROAD
NEAR AXIS BANK
POST OFFICE AND POLICE STATION- FANCY BAZAR
GUWAHATI
ASSAM
PIN- 781001
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19:VIKASH AGARWAL
SON OF SRI MOHANLAL AGARWAL
RESIDENT OF 15
DIPTI COMMERCIAL COMPLEX
OPPOSITE POLICE RESERCE
A.T ROAD
POST OFFICE PANBAZAR
GUWAHATI- PIN- 781001
20:SANDEEP KUMAR VERMA
SON OF SRI VINOD KUMAR VERMA
RESIDENT OF JHNWAR ROAD
NAYA BASS
SUJANGARH
CHURU
RAJASTHAN
PIN- 331507
21:MANISH AGARWAL
SON OF SRI SUSHIL AGARWAL
RESIDENT OF ASSAM RIFLES BAZAR
MAWSHBUTT
EAST KHASI HILLS HAPPY VALLEY
MEGHALAYA
PIN- 793007
22:AJAY KUMAR JAIN
SON OF SRI RATAN LAL JAIN
RESIDENT OF H. RYMBAL COTTAGE LUMDIENGSOH
LOWER MOTINAGAR
NONGTHYMMAI
SHILLONG
PIN- 793014.
23:AMAN PASSARI
SON OF SRI BASANT PASSARI
RESIDENT OF CRPF NES IG OFFICE
BISHOP COTTON ROAD
NEAR SHILLONG MUNICIPAL OFFICE
OAKLAND
SHILLONG
PIN- 793001
24:SHAMIT BANSAL
SON OF SRI NIKHIL KUMAR BANSAL
RESIDENT OF BARUN APARTMENTS
LOWER MOTINAGAR
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BEHIND PANTALOONS
FIRE BRIGADE
SHILLONG
PIN- 793001
25:ANUJA SINGHANIA
WIFE OF SRI NAREN SINGHANIA
RESIDENT OF CARE OF R.G.S MANOR
069
LOWER LACHUMIERE
OPPOSITE ADVOCATE S.P. MAHANTO
SHILLONG G.P.O
SHILLONG
PIN- 793001
26:SHYAM SUNDER AGARWALA
SON OF SRI SOHAN LAL AGARWALA
RESIDENT OF ANJANEE AREA
SHILLONG G.P.O
SHILLONG
PIN- 793001
27:SANGITA AGARWAL
WIFE OF SRI RAKESH AGARWALA
RESIDENT OF HOUSE NO- 39A
FLAT NO- 2C
PIYALI PHUKAN ROAD
PUNNYAPRAVA APARTMENT
ULUBARI
GUWAHATI
PIN- 781007
28:RABIRAM BORO
SON OF LATE SANTI RAM BORO
RESIDENT OF VILLAGE- RAHDHALA (MULUKHATOL)
POST OFFICE- COLLEGE NAGAR
POLICE STATION- CHANGSARI
KAMRUP
ASSAM- 781031
29:ALAKA KALITA
WIFE OF NIRANJAN KALITA
RESIDENT OF VILLAGE- SIMLABARI
POST OFFICE- NAYABASTI
POLICE STATION- BARBARI
BAKSA
ASSAM
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30:NISHANT AGARWAL
SON OF JAGDISH PRASAD AGARWALA
RESIDENT OF FLAT NO- 2-B
2ND FLOOR
HAVELIA REGENCY
A.K. DEB ROAD
DHIRENPARA
POST OFFICE AND POLICE STATION- FATASIL AMBARI
GUWAHATI
PIN- 781025
31:SOMAISHRI BASUMATARY
DAUGHTER OF RABINDRA BRAHMA
32:MADAN BASUMATARY
SON OF RABIRAM BRAHMA
33:HEMEN BORO
SON OF RABIRAM BRAHMA
34:DHIRESWAR BORO
SON OF RABIRAM BRAHMA
RESPONDENT NO- 31 TO 34 ARE THE RESIDENT OF VILLAGE- ABHOYPUR
SILA SINDURI GHOPA
NORTH GUWAHATI
KAMRUP
ASSAM
35:KRIPANJALI SAIKIA
DAUGHTER OF LATE PANKAJ KUMARI SAIKIA
RESIDENT OF NORTH GUWAHATI
COLLEGE NAGAR
DISTRICT-KAMRUP
ASSAM
36:EESHANKUR SAIKIA
SON OF LATE PANKAJ KUMARI SAIKIA
RESIDENT OF NORTH GUWAHATI
COLLEGE NAGAR
DISTRICT-KAMRUP
ASSAM
37:SAROJ BAROOAH
DAUGHTER OF LATE BOLINDRA KUMAR BAROOAH
RESIDENT OF BENUDHAR RAJKHOWA PATH
AMOLAPATTY RAILWAY GATE
DIBRUGARH
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PIN-786001
38:SANKAR MONI BORAH
SON OF LATE SAILAJ BORAH
RESIDENT OF HOUSE NO- 303
RANGMAHAL
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM
PIN- 781030
39:BALLAV MONI BORAH
SON OF LATE SAILAJ BORAH
RESIDENT OF HOUSE NO- 303
RANGMAHAL
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM
PIN- 781030
40:KANAUJ DUTTA HAZARIKA
DAUGHTER OF LATE BALINDRA KUMAR BAROOAH
RESIDENT OF RESIDENT OF NORTH GUWAHATI SILSAKO
POST OFFICE- NORTH GUWAHATI
POLICE STATION-NORTH GUWAHATI
DISTRICT- KAMRUP
ASSAM
PIN- 781030
PRESENTLY RESIDING AT 26 MOUNTAIN PASS ROAD
HOPEWELL JUNCTION
NY-12533
US
Advocate for the Petitioner : MR R SENSUA
Advocate for the Respondent :
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 29.03. 2023
Heard Mr. R. Sensua, learned counsel for the petitioner.
This is an application filed under Article 227 of the Constitution of India and
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Section 115 CPC read with Section 151 CPC, 1908 against the impugned
judgment and order dated 23.03.2023, passed by the learned Civil Judge,
Kamrup in Misc. J. Case No. 90/2023 arising out of the T.S. No. 59/2023.
Call for the scanned copy of the LCR.
Issue notice to the respondents.
The petitioner shall take steps for service of notice upon the respondents by
registered post with A/D as well as by usual process, returnable within 3 weeks.
Steps be taken within 7 days.
The learned counsel for the petitioner also submits that he would like to take
steps through dasti service upon the respondents.
Dasti service is permitted. The petitioner shall file affidavit to that effect.
List the matter 21.04.2023.
JUDGE
Comparing Assistant
