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Kishore Chawra vs The State Of Assam
2023 Latest Caselaw 1026 Gua

Citation : 2023 Latest Caselaw 1026 Gua
Judgement Date : 15 March, 2023

Gauhati High Court
Kishore Chawra vs The State Of Assam on 15 March, 2023
                                                                         Page No.# 1/1

GAHC010151362017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : CRL.A(J)/113/2017

             KISHORE CHAWRA

             VERSUS

             THE STATE OF ASSAM

Advocate for the Petitioner   :

Advocate for the Respondent : PP, ASSAM


                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                            ORDER

Date : 15-03-2023 (M. Zothankhuma, J)

Heard Dr. BN Gogoi, learned Amicus Curiae for the appellant. Also heard Ms. B Bhuyan, learned Additional Public Prosecutor for the State.

Hearing concluded. Judgment reserved.

                                               JUDGE             JUDGE




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