Union Of India vs M/S Star Cement Ltd
2023 Latest Caselaw 2331 Gua

                                                                Page No.# 1/2

GAHC010099572023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : MFA/46/2023

            UNION OF INDIA
            REPRESENTED BY THE GENERAL MANAGER (CLAIMS) N.F RAILWAY,
            MALIGAON, GUWAHATI 81001



            VERSUS

            M/S STAR CEMENT LTD
            (FORMERLY M/S CEMENT MANUFACTURING COMPANY LTD. ) MAYUR
            GARDEN MANAGER, 2ND FLOOR, G.S ROAD, GUWAHATI 781005



Advocate for the Petitioner   : MR. K GOGOI

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1508/2023

            UNION OF INDIA
            REPRESENTED BY THE GENERAL MANAGER (CLAIMS) N.F RAILWAY
            MALIGAON
            GUWAHATI 81001


             VERSUS

            M/S STAR CEMENT LTD
            (FORMERLY M/S CEMENT MANUFACTURING COMPANY LTD. ) MAYUR
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            GARDEN MANAGER
            2ND FLOOR
            G.S ROAD
            GUWAHATI 781005


            ------------
            Advocate for : MR. K GOGOI
            Advocate for : appearing for M/S STAR CEMENT LTD



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 02.06.2023

Heard Mr. K. Gogoi, learned counsel for the applicant.

Since the connected appeal has already admitted for hearing, the operation of the impugned judgment and order dated 10.10.2022 passed by the Railway Claims Tribunal, Guwahati Bench in O.A.III.259/2012 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant